High Courts09 Oct 2023Dismissed
Jagadish Chandra Pan Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0029
COURT ARCHIVE
Calcutta High Court judgments, 2023
1,064 judgments · page 10 of 54
High Courts09 Oct 2023Dismissed
Jamini Kanta Mondal & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0028
Constitution Of India, 1950 — Article 21, 22(2), 141, 142, 226Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 235(1), 401, 482
High Courts06 Oct 2023Dismissed
Jb. Mansoob Zahedi Vs Board Of Waqf, West Bengal & Ors
Calcutta High Court · (2023) 10 CAL CK 0035
Constitution Of India, 1950 — Article 227Wakf Act, 1995 — Section 63Wakf Act, 2002 — Section 3(i)
High Courts06 Oct 2023Allowed
Debobrata Mondal & Ors. Vs Pijush Banerjee And Ors.
Calcutta High Court · (2023) 10 CAL CK 0034
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 5(1), Order 8 Rule 5(2), Order 6 Rule 17Benami Transaction (Prohibition of right to recover property) Act, 1988 — Section 4(1)
High Courts06 Oct 2023Disposed Of
Pradip Kumar Naiya Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0033
Constitution Of India, 1950 — Article 16, 16(4A)West Bengal Scheduled Castes and Scheduled Tribes (Reservation of vacancies in Services and Posts) Act, 1976 — Section 5
High Courts06 Oct 2023Disposed Of
Ballari Sarkar Vs Damodar Valley Corporation & Ors.
Calcutta High Court · (2023) 10 CAL CK 0032
Constitution Of India, 1950 — Article 14, 226
High Courts06 Oct 2023Dismissed
Tarani Rajwar Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0031
Constitution Of India, 1950 — Article 14, 19(1)(g), 21
High Courts06 Oct 2023Disposed Of
Rabi Ruidas & Ors. Vs New India Assurance Co. Ltd.
Calcutta High Court · (2023) 10 CAL CK 0027
Motor Vehicles Act, 1988 — Section 163A
High Courts06 Oct 2023Dismissed
Electrosteel Castings Limited Vs Esab India Limited & Ors.
Calcutta High Court · (2023) 10 CAL CK 0026
Constitution Of India, 1950 — Article 226West Bengal Land Reforms Rules, 1965 — Rule 5A, 5A(6), 5A(8), 5A(10), 5A(11)West Bengal Land Reforms Manual, 1991 — Rule 162, 164, 166
High Courts06 Oct 2023Dismissed
Kajal Paul & Anr. Vs Oriental Insurance Co. Ltd. & Anr.
Calcutta High Court · (2023) 10 CAL CK 0025
Motor Vehicles Act, 1988 — Section 173, 173(1)Legal Services Authority Act, 1987 — Section 13
High Courts05 Oct 2023Disposed Of
Asis Chaudhuri Vs Union Of India & Ors.
Calcutta High Court · (2023) 10 CAL CK 0024
Code of Civil Procedure, 1908 — Order 47 Rule 1Payment of Gratuity Act, 1972 — Section 7(7)
High Courts05 Oct 2023Allowed
Amit Deb @ Amit Ardhendu Deb & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 10 CAL CK 0023
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 323, 406, 498ACode Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts05 Oct 2023Dismissed
Kalyani @ Bideshi Tudu & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 10 CAL CK 0022
Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 307, 498ACode Of Criminal Procedure, 1973 — Section 161, 202, 204, 320, 397, 397(2), 437, 482
High Courts05 Oct 2023
Vishal Osatwal Vs State Of West Bengal And Others
Calcutta High Court · (2023) 10 CAL CK 0021
Constitution Of India, 1950 — Article 21, 226National Trust Act, 1999 — Section 15, 16
High Courts05 Oct 2023Disposed Of
Md. Nausad Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0020
Constitution Of India, 1950 — Article 226, 227
High Courts05 Oct 2023Disposed Of
M/S. Ram Chand Jagadish Chand & Anr. Vs State Of West Bengal & Ors
Calcutta High Court · (2023) 10 CAL CK 0019
Constitution Of India, 1950 — Article 14, 16, 21, 300ALand Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 9, 11, 17(2), 17(4), 48(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24, 24(2)
High Courts05 Oct 2023Dismissed
Netula Das & Ors Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0018
High Courts05 Oct 2023Disposed Of
Arshad @ Ashad Ali Sheikh Vs State Of West Bengal.
Calcutta High Court · (2023) 10 CAL CK 0017
High Courts04 Oct 2023Disposed Of
Sulakha Pandit & Ors. Vs National Insurance Company Ltd. & Anr.
Calcutta High Court · (2023) 10 CAL CK 0016
Motor Vehicles Act, 1988 — Section 163A
High Courts04 Oct 2023Allowed
Rokia @ Rokiya Begam Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0015
Indian Penal Code, 1860 — Section 34, 148, 302, 307, 324, 325, 326, 341, 380, 427, 436, 448, 506Code Of Criminal Procedure, 1973 — Section 173, 323, 408Arms Act, 1959 — Section 25, 25(IB)(a), 27