COURT ARCHIVE

Calcutta High Court judgments, 2022

1,101 judgments · page 6 of 56

High Courts28 Nov 2022Disposed Of

M/S Nik Nish Retail Ltd. & Anr. Vs Assistant Director, Enforcement Directorate, Govt. Of India & Ors.

Calcutta High Court · (2022) 11 CAL CK 0102

Prevention of Corruption Act, 1988 — Section 13Indian Penal Code, 1860 — Section 120B, 409, 420Code Of Criminal Procedure, 1973 — Section 482

High Courts25 Nov 2022Dismissed

Debasish Chowdhury Vs State Of West Bengal

Calcutta High Court · (2022) 11 CAL CK 0085

Indian Penal Code, 1860 — Section 302, 307, 326Code Of Criminal Procedure, 1973 — Section 161, 164, 313

High Courts25 Nov 2022Allowed

Nitai Das Vs State Of West Bengal

Calcutta High Court · (2022) 11 CAL CK 0084

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 164, 313, 437A

High Courts25 Nov 2022Allowed

Rogina Bibi @ Rezina Bibi @ Bibi Rejina Vs State Of West Bengal & Ors.

Calcutta High Court · (2022) 11 CAL CK 0083

Indian Penal Code, 1860 — Section 34, 394, 411, 448, 506Code Of Criminal Procedure, 1973 — Section 437, 451, 452, 457

High Courts25 Nov 2022Disposed Of

Asraful Hoque & Anr. Vs Sankar Das & Ors.

Calcutta High Court · (2022) 11 CAL CK 0082

Code Of Civil Procedure, 1908 — Order 41 Rule 17Limitation Act, 1963 — Section 5

High Courts24 Nov 2022Allowed

Monmohan Harlalka Vs Additional Assistant Director, Directorate General Of GST Intelligence & Ors.

Calcutta High Court · (2022) 11 CAL CK 0091

High Courts24 Nov 2022

Amal Kumar Ghosh. Vs Union Of India & Ors.

Calcutta High Court · (2022) 11 CAL CK 0090

High Courts24 Nov 2022Dismissed

Gayatri Adak Since Deceased Represented By Legal Heirs, Badan Chandra Adak & Ors. Vs Sovan Banerjee

Calcutta High Court · (2022) 11 CAL CK 0089

Code Of Civil Procedure, 1908 — Section 107, Order 6 Rule 17West Bengal Premises Tenancy Act, 1956 — Section 13K, 13J

High Courts24 Nov 2022Dismissed

Badan Chandra Adak Vs Sovan Banerjee

Calcutta High Court · (2022) 11 CAL CK 0088

Code Of Civil Procedure, 1908 — Section 107, Order 6 Rule 17West Bengal Premises Tenancy Act, 1956 — Section 13K, 13J

High Courts24 Nov 2022Dismissed

M/S. Kolkata Bricks Pvt. Ltd. Vs Additional Commissioner, Central Tax, CGST & CX, Kolkata North Commissionerate & Ors.

Calcutta High Court · (2022) 11 CAL CK 0086

High Courts24 Nov 2022Allowed

Biprajit Sinha Roy Vs State Of West Bengal & Anr.

Calcutta High Court · (2022) 11 CAL CK 0081

Indian Penal Code, 1860 — Section 34, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 320Special Marriage Act, 1954 — Section 27

High Courts23 Nov 2022Disposed Of

Usha Chowdhury & Anr. Vs Uma Sankar Bhagat @ Usha Shankar Bhagat

Calcutta High Court · (2022) 11 CAL CK 0070

Specific Relief Act, 1963 — Section 16(c)Transfer of Property Act, 1882 — Section 52

High Courts23 Nov 2022Dismissed

WBSEDCL Vs State Of West Bengal & Anr.

Calcutta High Court · (2022) 11 CAL CK 0069

Electricity Act, 2003 — Section 135(1)(a)

High Courts23 Nov 2022Disposed Of

Tapan Kr. Roy Vs State Of West Bengal & Ors.

Calcutta High Court · (2022) 11 CAL CK 0068

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 149, 323, 325, 341, 506Code Of Criminal Procedure, 1973 — Section 173, 173(2), 173(8), 401, 482

High Courts23 Nov 2022Disposed Of

Kaberi Dey Alias Kaberi De Vs State Of West Bengal

Calcutta High Court · (2022) 11 CAL CK 0067

Indian Penal Code, 1860 — Section 34, 341, 353, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)(r), 3(1)(s)

High Courts23 Nov 2022Dismissed

Sayad Aftabur Rahaman Vs State Of West Bengal & Ors.

Calcutta High Court · (2022) 11 CAL CK 0066

Code Of Criminal Procedure, 1973 — Section 125, 127Evidence Act, 1872 — Section 60, 62, 65, 94, 98

High Courts23 Nov 2022Disposed Of

Jiaul Alam @ Md. Jiaul Alam Vs Ivana Sarkar & Anr.

Calcutta High Court · (2022) 11 CAL CK 0065

Indian Penal Code, 1860 — Section 323, 498ACode Of Criminal Procedure, 1973 — Section 125Dowry Prohibition Act, 1961 — Section 3, 4

High Courts23 Nov 2022Dismissed

Panchanan Bhattacharya & Ors. Vs West Bengal State Electricity Distribution Company Limited & Ors.

Calcutta High Court · (2022) 11 CAL CK 0064

High Courts23 Nov 2022Dismissed

State Of West Bengal & Ors. Vs Deepmala Shaw

Calcutta High Court · (2022) 11 CAL CK 0063

High Courts22 Nov 2022Dismissed

Krishnapada Debnath Vs State Of West Bengal

Calcutta High Court · (2022) 11 CAL CK 0080

Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 428