High Courts01 Dec 2022Dismissed
Cholamandalam Ms General Insurance Company Limited Vs Ratnamaya Rai & Others
Calcutta High Court · (2022) 12 CAL CK 0004
Motor Vehicles Act, 1988 — Section 166, 170
COURT ARCHIVE
Calcutta High Court judgments, 2022
1,101 judgments · page 5 of 56
High Courts01 Dec 2022Allowed
Aninda Biswas Vs Sananda Biswas Nee De & Anr.
Calcutta High Court · (2022) 12 CAL CK 0003
Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts01 Dec 2022Allowed
Pranati Mandal Vs Unique Creation
Calcutta High Court · (2022) 12 CAL CK 0002
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Specific Relief Act, 1963 — Section 31, 34West Bengal Court fees Act, 1970 — Section 7(iv)(b)
High Courts01 Dec 2022Disposed Of
Parna Roy Shah & Anr. Vs Mahendralal Shah & Ors.
Calcutta High Court · (2022) 12 CAL CK 0001
Code Of Civil Procedure, 1908 — Section 151
High Courts30 Nov 2022Allowed
Shubhendu Mandal Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 11 CAL CK 0111
Constitution Of India, 1950 — Article 226Immoral Trafficking (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7Code Of Criminal Procedure, 1973 — Section 482
High Courts30 Nov 2022Dismissed
Sabita Nandy Vs Bidhannagar Municipal Corporation & Ors.
Calcutta High Court · (2022) 11 CAL CK 0110
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 3, Order 23 Rule 4West Bengal Municipal Act, 1993 — Section 218
High Courts30 Nov 2022
Sujoy Mondal & Anr. Vs State Of West Bengal
Calcutta High Court · (2022) 11 CAL CK 0109
Indian Penal Code, 1860 — Section 489B, 489CEvidence Act, 1872 — Section 17, 25, 26, 27, 154
High Courts30 Nov 2022Allowed
Samaresh Biswas Vs State Of West Bengal
Calcutta High Court · (2022) 11 CAL CK 0108
Indian Penal Code, 1860 — Section 300(4), 302, 304II, 306, 307, 326Code Of Criminal Procedure, 1973 — Section 164, 207, 313, 437A, 464
High Courts29 Nov 2022Dismissed
Archana Chakraborty Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 11 CAL CK 0101
Constitution Of India, 1950 — Article 226, 311(2)
High Courts29 Nov 2022Allowed
M/S Hytone Merchants Pvt. Ltd. & Ors. Vs Asit Das
Calcutta High Court · (2022) 11 CAL CK 0100
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 323, 341, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 94, 200, 482
High Courts29 Nov 2022Allowed
Narayan Pradhan & Anr. Vs State Of West Bengal
Calcutta High Court · (2022) 11 CAL CK 0099
Indian Penal Code, 1860 — Section 171FCode Of Criminal Procedure, 1973 — Section 155, 155(2), 155(3), 251, 258, 482West Bengal Municipality Act, 1993 — Section 121
High Courts29 Nov 2022Dismissed
West Bengal State Electricity Distribution Company Limited Vs Paul High Care Chemical Pvt. Ltd. And Others
Calcutta High Court · (2022) 11 CAL CK 0098
High Courts29 Nov 2022Disposed Of
M/S. Prabhu Poly Pipes Limited Vs West Bengal State Electricity Distribution Company Limited And Others
Calcutta High Court · (2022) 11 CAL CK 0097
Electricity Act, 2003 — Section 56, 56(1), 56(2)Limitation Act, 1963 — Section 17(1)(c)
High Courts29 Nov 2022Dismissed
Mani Das Vs State Of West Bengal
Calcutta High Court · (2022) 11 CAL CK 0096
Indian Penal Code, 1860 — Section 34, 201, 302, 363Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts28 Nov 2022Dismissed
Ankur Manna Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 11 CAL CK 0115
Constitution Of India, 1950 — Article 14, 16(1), 21, 226Rights of Persons with Disabilities Act, 2016 — Section 2(c), 2(h), 2(o), 2(r), 2(s), 2(t), 2(y), 2(zc), 3, 3(2)(c), 3(2)(h), 3(2)(o), 12(3), 16, 20, 32
High Courts28 Nov 2022Disposed Of
Pradip Das Vs Syannasi Prasad Roy
Calcutta High Court · (2022) 11 CAL CK 0107
West Bengal Premises Tenancy Act, 1956 — Section 7(1), 7(2)Limitation Act, 1963 — Section 5
High Courts28 Nov 2022Disposed Of
Vijai Shree Private Limited. Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 11 CAL CK 0106
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts28 Nov 2022Dismissed
Raju Mishra & Ors. Vs Union Of India & Ors.
Calcutta High Court · (2022) 11 CAL CK 0105
Constitution Of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)
High Courts28 Nov 2022Disposed Of
Kamrujjaman Sarkar @ Kama @ Kamrul Vs State Of West Bengal
Calcutta High Court · (2022) 11 CAL CK 0104
Indian Penal Code, 1860 — Section 302, 376A, 448Code Of Criminal Procedure, 1973 — Section 161, 164, 313Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts28 Nov 2022Allowed
Naba Kumar Das Vs Abdus Sabur & Anr
Calcutta High Court · (2022) 11 CAL CK 0103
Negotiable Instruments Act, 1881 — Section 20, 87, 138, 139Evidence Act, 1872 — Section 45, 73