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Calcutta High Court judgments, 2022

1,101 judgments · page 56 of 56

High Courts03 Jan 2022Dismissed

Principal Commissioner Of Income Tax � 3, Kolkata Vs M/S. Shalini Properties & Developers Pvt. Ltd

Calcutta High Court · (2022) 01 CAL CK 0001

Income Tax Act, 1961 — Section 37, 37(1), 260A