High Courts10 Jan 2022Dismissed
Rustom Khan Vs State Of West Bengal And Others
Calcutta High Court · (2022) 01 CAL CK 0024
Code Of Criminal Procedure, 1973 — Section 107
COURT ARCHIVE
Calcutta High Court judgments, 2022
1,101 judgments · page 55 of 56
High Courts10 Jan 2022Disposed Of
Sanjit Kumar Paul Vs Bhaskar Paul & Ors.
Calcutta High Court · (2022) 01 CAL CK 0023
High Courts10 Jan 2022Disposed Of
Supratik Ghosh Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 01 CAL CK 0022
Code Of Criminal Procedure, 1973 — Section 227, 245, 245(2), 245(3), 247, 249, 482Indian Penal Code, 1860 — Section 120B, 420
High Courts10 Jan 2022Allowed
Sumana Layek Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 01 CAL CK 0021
West Bengal Central School Service Commission (Selection For Appointment To The Posts Of Teachers For Classes IX And X In Secondary And Higher Secondary Classes) Rules, 2016 — Rule 16, 16(1)
High Courts10 Jan 2022Dismissed
D & I Taxcon Services Pvt. Ltd. Vs National Company Law Tribunal And Another
Calcutta High Court · (2022) 01 CAL CK 0019
Constitution Of India, 1950 — Article 226National Company Law Tribunal Rules, 2016 — Rule 44Insolvency and Bankruptcy Code, 2016 — Section 4, 61
High Courts07 Jan 2022Disposed Of
Sushil Kumar Mishra Vs Calcutta Electricity Supply Corporation Ltd. And Others
Calcutta High Court · (2022) 01 CAL CK 0016
Code Of Criminal Procedure, 1973 — Section 144(2)Electricity Act, 2003 — Section 43
High Courts07 Jan 2022Dismissed
Ravi Auto Limited And Another Vs Board Of Trustees For Syama Prasad Mookerjee Port Of Kolkata And Others
Calcutta High Court · (2022) 01 CAL CK 0015
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 7, 7(1), 7(2), 7(2A), 7(3)
High Courts07 Jan 2022Disposed Of
Dr. Avinandan Mondal Vs State Of West Bengal And Ors
Calcutta High Court · (2022) 01 CAL CK 0006
Constitution Of India, 1950 — Article 21, 39(e), 39(f), 47Gangasagar Mela Act, 1976 — Section 2(d), 3, 3(1), 4
High Courts06 Jan 2022Disposed Of
Panchanan Sasmal Vs State Of West Bengal
Calcutta High Court · (2022) 01 CAL CK 0010
Negotiable Instruments Act, 1881 — Section 118, 138, 139, 142Code Of Criminal Procedure, 1973 — Section 313, 386, 401, 482
High Courts06 Jan 2022Disposed Of
Uttam Kumar Das And Others Vs State Of West Bengal And Others
Calcutta High Court · (2022) 01 CAL CK 0009
Constitution Of India, 1950 — Article 19, 226West Bengal Public Land (Eviction Of Unauthorised Occupants) Act, 1962 — Section 3
High Courts06 Jan 2022Disposed Of
Ashok Kumar Lal Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 01 CAL CK 0008
Constitution Of India, 1950 — Article 226
High Courts06 Jan 2022Allowed
Hira Charan Narjinari & Ors. Vs State Of West Bengal & Ors
Calcutta High Court · (2022) 01 CAL CK 0007
West Bengal Building (Regulation Of Promotion Of Construction And Transferred By Promoters) Act, 1993 — Section 3, 6, 6A
High Courts05 Jan 2022Dismissed
Dr. Anupam Mitra Vs State Of West Bengal And Others
Calcutta High Court · (2022) 01 CAL CK 0014
Gorkhaland Territorial Administration Act, 2011 — Section 2(o)
High Courts05 Jan 2022Dismissed
Md. Wasim Vs State Of West Bengal
Calcutta High Court · (2022) 01 CAL CK 0013
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts05 Jan 2022Allowed
Narottam Biswas Vs State Of West Bengal
Calcutta High Court · (2022) 01 CAL CK 0012
Indian Penal Code, 1860 — Section 376(2)(f), 511Code Of Criminal Procedure, 1973 — Section 164, 428
High Courts05 Jan 2022Dismissed
Lakshi Ram Hembram @ Laxmiram Hembram Vs State Of West Bengal
Calcutta High Court · (2022) 01 CAL CK 0011
Indian Penal Code, 1860 — Section 34, 302, 341Code Of Criminal Procedure, 1973 — Section 164, 428
High Courts05 Jan 2022
Woodburn Associates Vs M/S. Marks And Spencer Reliance India Private Limited
Calcutta High Court · (2022) 01 CAL CK 0005
Arbitration And Conciliation Act, 1996 — Section 11, 12(1)Indian Stamp Act, 1899 — Section 4
High Courts04 Jan 2022Dismissed
Principal Commissioner Of Income Tax, Asansol Vs Eastern Coalfields Ltd.
Calcutta High Court · (2022) 01 CAL CK 0004
Income Tax Act, 1961 — Section 260A, 264
High Courts04 Jan 2022Dismissed
Principal Commissioner Of Income Tax � Central-1, Kolkata Vs M/S. Feegrade & Company Pvt. Ltd.
Calcutta High Court · (2022) 01 CAL CK 0003
Income Tax Act, 1961 — Section 37, 37(1), 260ARailway Act, 1989 — Section 73
High Courts03 Jan 2022
Amit Kumar Khan Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 01 CAL CK 0002