High Courts20 Feb 2019Allowed
Santanu Biswas Vs State Of West Bengal
Calcutta High Court · (2019) 02 CAL CK 0060
Indian Penal Code, 1860 — Section 304B, 161, 306, 498A
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 74 of 85
High Courts20 Feb 2019Dismissed
Amrita Bazaar Patrika Private Limite Vs United Bank Of India And Another
Calcutta High Court · (2019) 02 CAL CK 0059
Payment Of Gratuity Act, 1972 — Section 4, 7, 7(1), 7(2), 7(3A), 7(4b), 7(4)(b)Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 — Section 17Indian Penal Code, 1860 — Section 193, 196, 228
High Courts20 Feb 2019Dismissed
Kalipada Poirya & Ors. Vs Banamali Samanta & Ors.
Calcutta High Court · (2019) 02 CAL CK 0058
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Transfer Of Property Act, 1882 — Section 44West Bengal Land Reforms Act, 1955 — Section 4C
High Courts20 Feb 2019Disposed Off
Amjad Ali Mirza, Being Deceased, His Heirs Nagma Begum And Others Vs Board Of Wakfs And Others
Calcutta High Court · (2019) 02 CAL CK 0057
Waqf Act, 1995 — Section 3(r), 3(i), 6, 13(3), 32(1), 32(2)(g), 36, 40, 43, 89, 90, 107, 108ACode Of Civil Procedure, 1908 — Order 1 Rule 13Constitution Of India, 1950 — Article 227
High Courts20 Feb 2019Disposed Off
Shyam Kumar Saha Vs State
Calcutta High Court · (2019) 02 CAL CK 0056
Indian Penal Code, 1860 — Section 34, 323, 325, 420, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 82, 83
High Courts20 Feb 2019Disposed Off
Biswajit Sarkar Vs Biswarup Sarkar
Calcutta High Court · (2019) 02 CAL CK 0055
Indian Penal Code, 1860 — Section 363,366A, 376(2)(i)Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts20 Feb 2019Disposed Off
Ashutosh Roy Prafulla Kumar Roy And Ors. Vs Md. Iqbal Khan And Ors.
Calcutta High Court · (2019) 02 CAL CK 0054
Code Of Civil Procedure,1908 — Order 6 Rule 16, Order 6 Rule 17
High Courts20 Feb 2019Disposed Off
Bholanath Rajpati Shukla Vs Airport Authority Of India & Anr.
Calcutta High Court · (2019) 02 CAL CK 0053
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(6A)
High Courts20 Feb 2019Disposed Off
Maa Siddeswari Developers Pvt. Ltd. Vs Raj Kumar Singh & Ors.
Calcutta High Court · (2019) 02 CAL CK 0052
High Courts18 Feb 2019
State Vs T.V.Ravichandran
Calcutta High Court · (2019) 02 CAL CK 0041
Code Of Criminal Procedure, 1973 — Section 377Indian Penal Code, 1860 — Section 307, 308, 309, 310, 311, 312, 313, 314, 315, 316, 317, 318, 319, 320, 321, 322, 323, 324, 325
High Courts18 Feb 2019Dismissed
P. Annadurai Vs Geeta Annadurai
Calcutta High Court · (2019) 02 CAL CK 0040
Hindu Marriage Act, 1955 — Section 13(ia), 13(ib), 13(i)(iii)
High Courts15 Feb 2019Allowed
Makhan Pal Vs State Of West Bengal
Calcutta High Court · (2019) 02 CAL CK 0051
Indian Penal Code, 1860 — Section 302,498A
High Courts15 Feb 2019Allowed
Jagadish Mazumder Vs State
Calcutta High Court · (2019) 02 CAL CK 0042
Indian Penal Code, 1860 — Section 302, 380, 449Evidence Act, 1872 — Section 25, 26, 27
High Courts15 Feb 2019Dismissed
Pranay Kumar Kundu Vs Rupanjana Kundu
Calcutta High Court · (2019) 02 CAL CK 0035
Indian Penal Code, 1860 — Section 323, 406, 498ASpecial Marriage Act, 1954 — Section 10, 13(1)(ia), 27(1)(d), 37Evidence Act, 1872 — Section 3
High Courts15 Feb 2019Disposed Off
Ashis Kumar Bhowmik Vs State Of West Bengal & Others
Calcutta High Court · (2019) 02 CAL CK 0030
Constitution Of India, 1950 — Article 14
High Courts15 Feb 2019Disposed Off
Aloke Kumar Sarkar Vs National Insurance Company Limited & Ors.
Calcutta High Court · (2019) 02 CAL CK 0028
Payment of Gratuity Act, 1972 — Section 5, 13Code Of Civil Procedure, 1908 — Section 60Constitution Of India, 1950 — Article 14
High Courts15 Feb 2019Dismissed
Arup Prasad Kairi Vs Eastern Coalfields Limited And Others.
Calcutta High Court · (2019) 02 CAL CK 0027
Indian Penal Code, 1860 — Section 34, 120B, 302, 307, 326Arms Act, 1959 — Section 25(1B)(a), 27Central Civil Services Classification, Control and Appeal Rules, 1965 &mdash Rule 10, 10(1)(b), 28.9
High Courts15 Feb 2019Dismissed
Swapna Poddar Vs Andaman & Nicobar Administration & Others.
Calcutta High Court · (2019) 02 CAL CK 0026
High Courts14 Feb 2019Dismissed
Jatindra Nath Mahato & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2019) 02 CAL CK 0050
Indian Penal Code, 1860 — Section 34, 149, 302, 380, 396Arms Act, 1959 — Section 25A, 27Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Feb 2019Dismissed
Tapan Pal Vs Pronab Pal
Calcutta High Court · (2019) 02 CAL CK 0049
Contempt Of Courts Act, 1971 — Section 2(b), 10, 12, 19, 20Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 2A(1)Limitation Act, 1963 — Section 5