West Bengal Land Reforms Act, 1955 — Section 8, 9Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 8 Rule 1Constitution Of India, 1950 — Article 227

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High Courts08 Aug 2019

Magma HDI General Insurance Company Limited Vs Mandira Ash And Others

Calcutta High Court · (2019) 08 CAL CK 0143

Constitution Of India, 1950 — Article 141, 142

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High Courts08 Aug 2019Dismissed

Ranjit Banerjee & Anr Vs Eastern Coalfields Limited & Ors

Calcutta High Court · (2019) 08 CAL CK 0142

Constitution Of India, 1950 — Article 14, 16

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High Courts08 Aug 2019Dismissed

Naaraayani Sons Pvt. Ltd. & Anr Vs Union Of India & Ors

Calcutta High Court · (2019) 08 CAL CK 0140

Constitution Of India, 1950 — Article 12

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High Courts08 Aug 2019Disposed Of

Bhavani Prasad Vs Union Of India & Ors

Calcutta High Court · (2019) 08 CAL CK 0139

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High Courts08 Aug 2019Disposed Of

Sk. Manik & Ors Vs Sk. Mani & Anr

Calcutta High Court · (2019) 08 CAL CK 0138

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High Courts08 Aug 2019Allowed

Parameswar Munda Vs State Of West Bengal

Calcutta High Court · (2019) 08 CAL CK 0012

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 313, 428, 433A

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High Courts07 Aug 2019Allowed

Ashis Bag Vs State Of West Bengal

Calcutta High Court · (2019) 08 CAL CK 0137

Indian Penal Code, 1860 — Section 302, 304B, 498A

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High Courts07 Aug 2019Dismissed

Sk. Najimul Vs State Of West Bengal

Calcutta High Court · (2019) 08 CAL CK 0136

Indian Penal Code, 1860 — Section 34, 363, 366A, 376Code Of Criminal Procedure, 1973 — Section 164, 428

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High Courts07 Aug 2019Dismissed

Gitanjali College Pharmacy & Anr Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 08 CAL CK 0135

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High Courts07 Aug 2019Disposed Of

Samir Kumar Banerjee Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 08 CAL CK 0134

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High Courts07 Aug 2019Dismissed

Md. Noor Alam & Ors Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 08 CAL CK 0133

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High Courts07 Aug 2019Allowed

Apurba Sarkar Vs Arabinda Adhikary And Another

Calcutta High Court · (2019) 08 CAL CK 0132

West Bengal Land Reforms Act, 1955 — Section 8, 14Constitution Of India, 1950 — Article 227

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High Courts07 Aug 2019

Mitesh Mehta Vs Saregama India Limited

Calcutta High Court · (2019) 08 CAL CK 0131

Indian Contract Act, 1872 — Section 73

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High Courts07 Aug 2019Disposed Of

Suvra Kumar Dey Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 08 CAL CK 0130

Evidence Act, 1872 — Section 35Constitution Of India, 1950 — Article 226

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