High Courts31 Jan 2017Allowed
Nitya Gopal Roy Vs State of West Bengal
Calcutta High Court · (2017) AIR(Calcutta) 54
Constitution of India, 1950 - Article 26Essential Commodities Act, 1955 - Section 3, Section 6A
COURT ARCHIVE
Calcutta High Court judgments, 2017
624 judgments · page 28 of 32
High Courts31 Jan 2017Disposed Off
M/s. Ambo Exports Limited Vs M/s. Narasu''s Exports
Calcutta High Court · (2017) 2 CalLT 28
High Courts31 Jan 2017Dismissed
Principal Commissioner of Income Tax Vs M/s Gopal Das Kothari
Calcutta High Court · (2017) 391 ITR 390
Income Tax Act, 1961 - Section 132(4), Section 271(1)(c)
High Courts31 Jan 2017Disposed Off
Tamijuddin Vs State of West Bengal
Calcutta High Court · (2017) CriLJ 2448
Penal Code, 1860 (IPC) - Section 396
High Courts31 Jan 2017Dismissed
Subha Sankar Dey Vs The Kolkata Municipal Corporation
Calcutta High Court · (2017) AIR(Calcutta) 125
Calcutta Municipal Corporation Act, 1980 - Section 182(2)(iv)
High Courts31 Jan 2017Dismissed
Mira Rani Dey Vs State of West Bengal & Ors.
Calcutta High Court · (2017) 01 CAL CK 0025
High Courts30 Jan 2017Disposed Off
Frontline Corporation Ltd Vs Punjab and Sind Bank
Calcutta High Court · (2017) 2 BC 131
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 34
High Courts30 Jan 2017Dismissed
Calcast Ferrous Limited Vs SRC Steels Pvt. Ltd.
Calcutta High Court · (2017) 201 CompCas 7
Companies Act, 1956 - Section 433, Section 434, Section 439
High Courts27 Jan 2017Allowed
Metal Box India Limited Vs Arup Kumar Roy
Calcutta High Court · (2017) 153 FLR 568 : (2017) 1 LLJ 609
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33C(2)
High Courts27 Jan 2017Dismissed
Sri Debasish Saha Vs State of West Bengal
Calcutta High Court · (2017) 2 RCRCriminal 752
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 41APenal Code, 1860 (IPC) - Section 323, Section 341, Section 345D, Section 354, Section 506
High Courts27 Jan 2017Dismissed
Shri Kunal Agarwal Vs M/s. Jagat Narayan and Co.
Calcutta High Court · (2017) AIRCC 1421 : (2017) 2 CalLT 202 : (2017) 1 ICC 827 : (2017) 1 RentLR 308 : (2017) 3 WBLR 126
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10
High Courts27 Jan 2017Allowed
Putul Baski Vs National Insurance Company Ltd.
Calcutta High Court · (2017) AAC 1223 : (2017) 2 ACC 316 : (2017) 1 CalLJ 353
Motor Vehicles Act, 1988 - Section 163A
High Courts27 Jan 2017Dismissed
M/s. Express Trading Agency Vs Sri Dipak J. Popat
Calcutta High Court · (2017) AIR(Calcutta) 60 : (2017) 1 ICC 823 : (2017) 1 RentLR 122
Civil Procedure Code, 1908 (CPC) - Section 11West Bengal Premises Tenancy Act, 1997 - Section 7(3)
High Courts27 Jan 2017Disposed Off
Mittal Technopack Private Ltd. Vs ECGC Ltd.
Calcutta High Court · (2017) 1 CalLT 593
Constitution of India, 1950 - Article 226Insurance Act, 1938 - Section 64VB
High Courts27 Jan 2017Allowed
Metal Box India Limited Vs Arup Kumar Datta
Calcutta High Court · (2017) 1 LLN 371
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33-C(2)
High Courts27 Jan 2017Dismissed
Vikram J. Tanna Vs The Chancellor, Masters & Scholars
Calcutta High Court · (2017) 01 CAL CK 0024
Code of Civil Procedure, 1908, Order 21Rule 37
High Courts27 Jan 2017Dismissed
Smt. Pusparani Mondal & Ors. Vs Sambhu Metia & Ors.
Calcutta High Court · (2017) 01 CAL CK 0023
High Courts27 Jan 2017Disposed off
Sk. Azad Ali Vs Sri Tapan Kumar Roy
Calcutta High Court · (2017) 01 CAL CK 0022
Code of Civil Procedure, 1908, Order 41Rule 17
High Courts25 Jan 2017Dismissed
Minati Chowdhury Vs State of West Bengal
Calcutta High Court · (2017) AIR(Calcutta) 43
West Bengal Panchayat Act, 1973 - Section 12(3), Section 16, Section11(1)(d)
High Courts24 Jan 2017Disposed Off
In the matter of : Uttam Kumar Halder
Calcutta High Court · (2017) 1 CalCriLR 641
Criminal Procedure Code, 1973 (CrPC) - Section 202, Section 311