High Courts16 Jul 2015
Dulal and Others Vs The State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0085
Criminal Procedure Code, 1973 (CrPC) - Section 164, 31, 31 (2)(a)(b), 313, 34Penal Code, 1860 (IPC) - Section 366, 376(2)(g), 379, 380
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 20 of 53
High Courts16 Jul 2015Dismissed
Tapas Hazra and Others Vs Subir Mullick
Calcutta High Court · (2015) 07 CAL CK 0058
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), 151Constitution of India, 1950 - Article 227Partnership Act, 1932 - Section 69, 69(1)
High Courts16 Jul 2015Dismissed
Reckitt Benckiser Health Care (India) Pvt. Vs Emami Ltd. and Others
Calcutta High Court · (2015) 4 CHN 19
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11Constitution of India, 1950 - Article 19 (1)(a), 19 (2), 19(1), 19(1)(a), 19(2)Copyright Act, 1957 - Section 30, 55, 62
High Courts15 Jul 2015Dismissed
Mohammed Alam Vs Jamshed Alam
Calcutta High Court · (2015) 5 CHN 329
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Contract Act, 1872 - Section 202, 204Transfer of Property Act, 1882 - Section 54
High Courts15 Jul 2015Allowed
Nisha Ghosh Vs The State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0039
Penal Code, 1860 (IPC) - Section 114, 307, 326, 34
High Courts15 Jul 2015Allowed
Biswajit Jamadar and Others Vs The State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 201, 215, 221, 221(2), 237Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 304, 304-B, 306
High Courts15 Jul 2015Dismissed
Ujjwal Barter Pvt. Ltd. and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 4 CHN 379 : (2016) 1 WBLR 299
Constitution of India, 1950 - Article 226, 300A, 39(a), 39(b)Transfer of Property Act, 1882 - Section 108West Bengal Estates Acquisition Act, 1953 - Section 6
High Courts14 Jul 2015Partly Allowed
Mohan Subba Vs Union of India and Others
Calcutta High Court · (2015) 07 CAL CK 0108
Central Industrial Security Force Act, 1968 - Section 18(3)
High Courts14 Jul 2015Dismissed
Anup Lodha and Others Vs The State of West Bengal and Others
Calcutta High Court · (2016) 1 BC 542 : (2015) 4 CALLT 132 : (2015) 3 JCC 203
Criminal Procedure Code, 1973 (CrPC) - Section 202, 251, 263(g), 263(h), 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 143, 145, 145(1)Penal Code, 1860 (IPC) - Section 120-B, 409
High Courts14 Jul 2015Allowed
Manju Gupta and Others Vs Andhra Bank and Others
Calcutta High Court · (2016) 1 BC 86 : (2015) 3 CALLT 505
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 9Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 340
High Courts14 Jul 2015Allowed
Parimal Mistry Vs The Union of India and Others
Calcutta High Court · (2015) 07 CAL CK 0079
High Courts14 Jul 2015Allowed
Gammon Encee Consortium JV Vs Rites Limited
Calcutta High Court · (2015) 07 CAL CK 0052
Arbitration Act, 1940 - Section 28, 35Arbitration and Conciliation Act, 1996 - Section 11, 11 (8), 11(8), 14, 15Constitution of India, 1950 - Article 141
High Courts14 Jul 2015Disposed off
Amma Lines Private Ltd. and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 07 CAL CK 0045
Major Port Trusts Act, 1963 - Section 1(q), 2 (f), 2 (g), 2 (p), 2 (r)Ports Act, 1908 - Section 3(4), 3(8), 5
High Courts14 Jul 2015Allowed
Gopal Mondal Vs The State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 120B, 307, 326, 34, 341
High Courts14 Jul 2015Dismissed
The Governing Body, Durgapur Institute of Advance Technology and Management and Others Vs Subhangshuman De and Others
Calcutta High Court · (2015) 3 CALLT 414 : (2015) 4 CHN 671
Constitution of India, 1950 - Article 12, 226
High Courts14 Jul 2015Dismissed
Mainuddin Ali Vs State of West Bengal
Calcutta High Court · (2015) 3 CHN 475
High Courts13 Jul 2015Disposed Off
Samim Ahmed Vs State of W.B. and Others
Calcutta High Court · (2015) 4 ESC 2161
High Courts13 Jul 2015Dismissed
Arvind Kumar Deo and Others Vs The Union of India and Others
Calcutta High Court · (2015) 07 CAL CK 0044
High Courts13 Jul 2015Disposed off
Salil Vs Bijoy Krishna Pandit and Others
Calcutta High Court · (2015) 07 CAL CK 0043
High Courts13 Jul 2015Partly Allowed
State of West Bengal Vs Bimal Sardar
Calcutta High Court · (2015) 07 CAL CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 24, 27Penal Code, 1860 (IPC) - Section 201, 302, 376, 376(2)(i)