High Courts07 Aug 2015Allowed
Shyama Prasad Dey Vs Bangiya Gramin Vikash Bank and Others
Calcutta High Court · (2015) 3 CALLT 643
Constitution of India, 1950 - Article 136, 226, 227Regional Rural Banks Act, 1976 - Section 30
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 16 of 53
High Courts06 Aug 2015Allowed
J.K. Industries Ltd. Vs Upendra Chowdhury and Others
Calcutta High Court · (2015) 4 CALLT 67 : (2016) 148 FLR 620
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 12, 12(4), 4, 4(1)
High Courts06 Aug 2015
Jawahar Singh and Others Vs The United Bank of India and Others
Calcutta High Court · AIR 2015 Cal 306 : (2016) 1 BC 3
Constitution of India, 1950 - Article 136, 136(1), 141, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 340Limitation Act, 1963 - Section 14
High Courts06 Aug 2015Dismissed
Partha Sarathi Sinha Vs The State of West Bengal and Others
Calcutta High Court · (2015) 4 CALLT 542 : (2015) 3 ESC 1848
Constitution of India, 1950 - Article 164(1), 32, 75(1)Penal Code, 1860 (IPC) - Section 120 B, 170, 304, 306, 324
High Courts06 Aug 2015Disposed off
Sunil Kumar Samanta Vs Bishnupada Ghosh and Others
Calcutta High Court · (2015) 08 CAL CK 0010
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 33C
High Courts05 Aug 2015Partly Allowed
New India Assurance Co. Ltd. Vs Sankar Biswas Barman and Others
Calcutta High Court · (2015) 4 ACC 494
Motor Vehicles Act, 1988 - Section 140, 163A, 173
High Courts05 Aug 2015Dismissed
State of West Bengal and Others Vs Ashutosh Roy
Calcutta High Court · (2016) 1 CALLT 168 : (2015) 3 ESC 1708
Administrative Tribunals Act, 1985 - Section 15, 3(q)Constitution of India, 1950 - Article 137, 142, 226, 227, 323-AIndustrial Disputes Act, 1947 - Section 11-A
High Courts04 Aug 2015Disposed Off
Somesh Jana and Others Vs State of West Bengal and Others
Calcutta High Court · (2016) AIR (Cal) 22 : (2015) 4 WBLR 94
High Courts04 Aug 2015Dismissed
Tirupati Niriyat Pvt. Ltd. and Others Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 3 CALLT 421
Calcutta Municipal Corporation Act, 1980 - Section 174, 174 (1), 178(5), 180, 180(2) (ii)Constitution of India, 1950 - Article 226
High Courts04 Aug 2015Dismissed
Ashoke Ghosh Vs Dilip Kumar Ari
Calcutta High Court · (2015) CriLJ 4786
Constitution of India, 1950 - Article 136, 29Criminal Procedure Code, 1973 (CrPC) - Section 216, 482Penal Code, 1860 (IPC) - Section 114, 120B, 34, 403, 420
High Courts04 Aug 2015Dismissed
Arun Baran Coomar Vs Sanjay Kumar Sharma
Calcutta High Court · (2015) 08 CAL CK 0025
Succession Act, 1925 - Section 263, 283Transfer of Property Act, 1882 - Section 54
High Courts03 Aug 2015Dismissed
Subrata Mazumder and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) CriLJ 4531
Penal Code, 1860 (IPC) - Section 406, 498A, 498-A
High Courts03 Aug 2015Dismissed
Bibhas Debnath Vs The State of West Bengal and Others
Calcutta High Court · (2015) CriLJ 5021 : (2016) 1 Crimes 382
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts03 Aug 2015
Uluberia Coke Oven Plant and Others Vs Corporation Bank and Others
Calcutta High Court · (2015) 08 CAL CK 0026
Constitution of India, 1950 - Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), 17, 19(18), 31(i)West Bengal Estates Acquisition Act, 1953 - Section 2(b)
High Courts31 Jul 2015
Sunirmay Vinimay Private Limited and Others Vs CESC Limited and Others
Calcutta High Court · (2015) 4 CALLT 192 : (2015) 5 CHN 11
Electricity Act, 2003 - Section 50
High Courts31 Jul 2015
HDFC Bank Limited and Others Vs Shibendu Ghosh and Others
Calcutta High Court · (2015) 07 CAL CK 0101
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 9Constitution of India, 1950 - Article 226, 227Consumer Protection Act, 1986 - Section 12, 15, 17, 17(1)(a)(ii), 17(1)(b)
High Courts31 Jul 2015Dismissed
Sanjeev Kumar and Brothers Vs The Calcutta Tramways Company (1978) Ltd. and Others
Calcutta High Court · (2015) 07 CAL CK 0100
Constitution of India, 1950 - Article 226, 227Consumer Protection Act, 1986 - Section 12, 15, 17, 19, 2(d)
High Courts31 Jul 2015Dismissed
Baidyanath Khan Vs The State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 405, 406, 409, 420, 467
High Courts31 Jul 2015
Pravesh Mittal and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 07 CAL CK 0056
Companies Act, 1956 - Section 434Criminal Procedure Code, 1973 (CrPC) - Section 156, 157, 420, 482Evidence Act, 1872 - Section 91, 92
High Courts31 Jul 2015Allowed
Krishna Vs Ashoke Ranjan Dutta
Calcutta High Court · (2015) 07 CAL CK 0030
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63(c)