Companies Act, 1956 — Section 442, 446, 529A, 537Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11, 11(2)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 22, 25

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High Courts16 Oct 2012

Sri Vijay Kapoor Vs Anju Kapoor Smt. Anju Kapoor Vs Sri Vijay Kapoor

Calcutta High Court · (2012) 10 CAL CK 0095

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High Courts16 Oct 2012

MEP Infrastructure Developers Pvt. Ltd. Vs State of West Bengal and Others

Calcutta High Court · (2013) 1 WBLR 618

Constitution of India, 1950 — Article 14, 19, 226

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High Courts16 Oct 2012

Akhtar Hossain Chowdhury Vs State of West Bengal

Calcutta High Court · (2013) 2 CHN 632

West Bengal Schools (Control of Expenditure) Act, 2005 — Section 14(3)

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High Courts16 Oct 2012Allowed

Shri Shikshayatan College Vs State of West Bengal and Others

Calcutta High Court · (2013) 2 CALLT 627

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17, 17A, 27(ii), 27(iii)

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High Courts16 Oct 2012Allowed

Chhotu Hazra Vs The State of West Bengal

Calcutta High Court · (2012) 10 CAL CK 0013

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 34, 498A

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High Courts16 Oct 2012

Sk. Milan Vs State

Calcutta High Court · (2012) 10 CAL CK 0010

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 396

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High Courts16 Oct 2012Dismissed

Jyotirmay Nandi Vs The State of West Bengal and Others

Calcutta High Court · (2012) 10 CAL CK 0008

Constitution of India, 1950 — Article 226

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High Courts12 Oct 2012

Sri Bikash Malakar Vs The State of West Bengal and Others

Calcutta High Court · (2012) 10 CAL CK 0121

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High Courts12 Oct 2012Dismissed

M/s. Madhav Structural Engineering Limited and Another Vs M/s. SREI International Finance Limited and Another

Calcutta High Court · (2012) 10 CAL CK 0101

Arbitration and Conciliation Act, 1996 — Section 14, 34, 34(2)(b)(ii)

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High Courts12 Oct 2012Dismissed

Asansol Medical Centre Vs Smt. Gita Devi Marolia

Calcutta High Court · (2012) 10 CAL CK 0097

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts12 Oct 2012Dismissed

Parmanand Agarwal Vs Parmeshwar Das Agarwal Parmeshwar Das Agarwal Vs Parmanand Agarwal

Calcutta High Court · (2013) 1 CHN 675

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High Courts12 Oct 2012

In Re: Eastern Spinning Mills and Industries Limited and Kotak Mahindra Bank Limited

Calcutta High Court · (2013) 2 BC 650 : (2013) 1 CALLT 81 : (2013) 112 CLA 463 : (2012) 175 CompCas 71 : (2013) 1 CompLJ 184

Companies Act, 1956 — Section 433, 433(e), 434, 434(1), 434(1)(a)Constitution of India, 1950 — Article 141, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14

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High Courts12 Oct 2012Dismissed