COURT ARCHIVE

Calcutta High Court judgments, 2012

1,296 judgments · page 7 of 65

High Courts17 Oct 2012Dismissed

Bandita Kundu Vs The State of West Bengal and Another

Calcutta High Court · (2013) 1 Crimes 581

Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 9

High Courts17 Oct 2012Dismissed

Sandhya Prasad Vs Laljee Prasad

Calcutta High Court · (2012) 10 CAL CK 0098

Civil Procedure Code, 1908 (CPC) — Section 125Criminal Procedure Code, 1973 (CrPC) — Section 125, 401, 482

High Courts17 Oct 2012Dismissed

Bidyut Kumar Panja Vs The West Bengal Board of Primary Education and Others Siddhartha Samanta Vs The State of West Bengal and Others

Calcutta High Court · (2012) 10 CAL CK 0094

High Courts17 Oct 2012Dismissed

Sarban Bhuian Vs Coal India Limited and Others

Calcutta High Court · (2013) 1 CALLT 355 : (2013) LabIC 182

Constitution of India, 1950 — Article 14

High Courts17 Oct 2012Dismissed

R.S. Iron Industries Pvt. Ltd. Vs Calcutta Pinjrapole Society

Calcutta High Court · AIR 2013 Cal 97 : AIR 2013 Cal 94

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 144Transfer of Property Act, 1882 — Section 106, 111, 116

High Courts17 Oct 2012Dismissed

Mithu Das Vs The State of West Bengal and Others

Calcutta High Court · (2013) 1 WBLR 661

High Courts17 Oct 2012Dismissed

Kajal Baran Das Vs Smt. Santa Das @ Bag.

Calcutta High Court · (2012) 10 CAL CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 125, 401, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 18, 19, 19(b)

High Courts17 Oct 2012Dismissed

Manager, Divisional Office-III, National Insurance Co. Ltd. Vs Subrata Baran Sen and Another

Calcutta High Court · (2012) 10 CAL CK 0050

Constitution of India, 1950 — Article 227

High Courts17 Oct 2012Dismissed

Sri Naren Saha Vs Smt. Sukhoda Bala Saha

Calcutta High Court · (2012) 10 CAL CK 0047

High Courts17 Oct 2012

Subhajit Sarkar Vs The State of West Bengal and Others

Calcutta High Court · (2012) 10 CAL CK 0040

High Courts17 Oct 2012Dismissed

Ma Kreeng Construction Pvt. and Others Vs The State of West Bengal and Others

Calcutta High Court · (2012) 10 CAL CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 34, 384

High Courts17 Oct 2012

Dipak Saha and Another Vs Suresh Pandey and Others

Calcutta High Court · (2012) 10 CAL CK 0036

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 2(d), 200, 202, 401Penal Code, 1860 (IPC) — Section 34, 384

High Courts17 Oct 2012Dismissed

Anil Kumar Chowbay Vs State of West Bengal and Others

Calcutta High Court · (2012) 10 CAL CK 0035

Constitution of India, 1950 — Article 226

High Courts17 Oct 2012

Smt. Peli Kumar and Another Vs The State of West Bengal and Others

Calcutta High Court · (2012) 10 CAL CK 0034

Constitution of India, 1950 — Article 226

High Courts17 Oct 2012

Smt. Kalpana Mukherjee Vs The State of West Bengal and Others

Calcutta High Court · (2012) 10 CAL CK 0033

Constitution of India, 1950 — Article 226

High Courts17 Oct 2012

Smt. Mira Dikshit Vs State of West Bengal and Others

Calcutta High Court · (2013) 1 Crimes 268

Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(2), 145, 401, 482

High Courts17 Oct 2012

Basanti Cotton Mills (1998) Private Limited and Gopal Navinbhai Dave and Others Vs Nirendranath Kar and Another

Calcutta High Court · (2012) 116 SCL 613

Companies Act, 1956 — Section 10F, 3, 3(1)(3), 3(5), 460

High Courts17 Oct 2012Dismissed

Sri Tushar Kanti Roy Vs The Eighth Industrial Tribunal, Kolkata and Others

Calcutta High Court · (2013) 1 CALLT 291 : (2013) 1 CHN 504 : (2013) 136 FLR 370

Constitution of India, 1950 — Article 12, 136Industrial Disputes Act, 1947 — Section 10Land Acquisition Act, 1894 — Section 18

High Courts17 Oct 2012

M/s. Sonata Foundation Vs State of West Bengal and Others

Calcutta High Court · AIR 2013 Cal 89

High Courts17 Oct 2012Dismissed

Anand Kumar Singh and Others Vs The State of West Bengal

Calcutta High Court · (2012) 10 CAL CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482