High Courts05 Apr 2012Dismissed
Tapan Dey Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0051
Motor Vehicles Act, 1988 — Section 71(3), 80(3)
COURT ARCHIVE
Calcutta High Court judgments, 2012
1,296 judgments · page 52 of 65
High Courts05 Apr 2012Dismissed
Anjali Paul Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0050
Motor Vehicles Act, 1988 — Section 71(3), 80(3)
High Courts05 Apr 2012Dismissed
Pradip Kumar Sengupta Vs Titan Engineering Co. Pvt. Ltd.
Calcutta High Court · (2012) 04 CAL CK 0043
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1
High Courts05 Apr 2012Dismissed
Mridul Chakraborty Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0041
Motor Vehicles Act, 1988 — Section 71(3), 80(3)
High Courts05 Apr 2012Dismissed
Rajib Chakraborty Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0033
Motor Vehicles Act, 1988 — Section 71(3), 80(3)
High Courts05 Apr 2012Allowed
Om Prakash Baheti Vs Sri Narayan Paul
Calcutta High Court · (2012) 04 CAL CK 0031
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts05 Apr 2012
Sudip Kumar Das Vs Union of India and Others
Calcutta High Court · (2012) 04 CAL CK 0019
Constitution of India, 1950 — Article 226
High Courts04 Apr 2012
Samsuddin @ Kalia Vs State of West Bengal
Calcutta High Court · (2012) 3 CHN 328
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 16, 2(l), 20Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Apr 2012
Saheli Patra (Maity) Vs Bharat Petroleum Corporation Ltd.
Calcutta High Court · (2012) 4 CHN 100
High Courts04 Apr 2012Dismissed
Coal India Limited Vs Rahul Industries Limited
Calcutta High Court · (2012) 5 CHN 539
Constitution of India, 1950 — Article 14, 39(b)
High Courts04 Apr 2012Dismissed
Samir Hazra Vs State of West Bengal and Others
Calcutta High Court · (2012) 135 FLR 341
Constitution of India, 1950 — Article 226
High Courts04 Apr 2012Dismissed
J.D. Casting and Forging Pvt. Ltd. Vs Hanumandas Meghraj
Calcutta High Court · (2013) 2 BC 91 : (2012) 4 CALLT 343
Companies Act, 1956 — Section 434Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Apr 2012Dismissed
Jagojyoti Roy Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0038
Constitution of India, 1950 — Article 226, 309
High Courts04 Apr 2012Dismissed
Sukhendu Das Vs Smt. Rita Mukherjee
Calcutta High Court · AIR 2012 Cal 144
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13Special Marriage Act, 1954 — Section 27
High Courts04 Apr 2012Allowed
Rabi Dalui @ Rabin Dolui Vs State of West Bengal
Calcutta High Court · (2012) 3 CHN 212
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts04 Apr 2012Allowed
Sudhir Das Vs State of West Bengal
Calcutta High Court · (2012) 3 CHN 466
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 26, 27, 8Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts04 Apr 2012Allowed
Chunnu Hembram Vs State of West Bengal
Calcutta High Court · (2012) 4 CHN 103
Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts03 Apr 2012Allowed
Uday Kar Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0125
Motor Vehicles Act, 1988 — Section 74, 80
High Courts03 Apr 2012Allowed
Bijoy Thakur Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0122
Motor Vehicles Act, 1988 — Section 74, 80
High Courts03 Apr 2012Dismissed
Sudhir Banerjee Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0120
Motor Vehicles Act, 1988 — Section 74, 80