High Courts25 Jan 2011Allowed
Smt. Dipti Bhattacharya and Others Vs Jyotsna Bhattacharya and Others
Calcutta High Court · (2011) 01 CAL CK 0042
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6AEvidence Act, 1872 — Section 45, 68, 73
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 66 of 70
High Courts25 Jan 2011Allowed
Gitarani Dan and Others Vs Manik Chandra Dan and Others
Calcutta High Court · (2011) 2 CALLT 96
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, Order 2 Rule 6
High Courts25 Jan 2011Dismissed
Collector, West Bengal Industrial Infrastructural Development Corporation Act. Executive Office, Haldia Development Authority Vs Subal Adhikari
Calcutta High Court · (2011) 01 CAL CK 0031
High Courts25 Jan 2011Allowed
Subhas Sardar Vs The State of West Bengal
Calcutta High Court · (2011) 1 CALLT 507
Penal Code, 1860 (IPC) — Section 307, 326, 451, 457
High Courts25 Jan 2011Allowed
Md. Mansur Ali Vs State of West Bengal
Calcutta High Court · (2011) 2 CHN 743
Constitution of India, 1950 — Article 21
High Courts25 Jan 2011Allowed
State of West Bengal Vs Nitish Saha
Calcutta High Court · (2011) 4 CHN 701
High Courts21 Jan 2011Dismissed
Smt. Sumita Gupta Vs Sri Kisholay Gupta
Calcutta High Court · (2011) 2 CALLT 213
Hindu Marriage Act, 1955 — Section 10, 13, 13(1)
High Courts21 Jan 2011Allowed
Dharampal Satyapal Limited Vs The Assistant Commissioner, Commercial Taxes, Corporate Division and Others
Calcutta High Court · (2011) 2 CALLT 120 : (2011) 41 VST 463
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226, 227West Bengal Taxation Tribunal Act, 1987 — Section 8
High Courts21 Jan 2011Dismissed
State of West Bengal Vs J and S Industries
Calcutta High Court · (2011) 4 CHN 519
Arbitration Act, 1940 — Section 14(2), 20, 30, 33, 46
High Courts21 Jan 2011
Jayanta Lamp Industries Private Limited Vs Orient Paper and Industries Limited
Calcutta High Court · (2011) 46 PTC 76
Trade Marks Act, 1999 — Section 11, 29, 7, 9
High Courts21 Jan 2011Dismissed
Barid Baran Laha Vs Manjuri Ghoshal (Claiming as Laha)
Calcutta High Court · (2011) 3 CHN 168
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 144Special Marriage Act, 1954 — Section 13(2)
High Courts21 Jan 2011Dismissed
Vivek Kumar Bhagwat Vs State
Calcutta High Court · (2011) 3 CHN 70
Graduate Medical Education Regulations, 1997 — Regulation 13
High Courts21 Jan 2011Allowed
Calcutta State Transport Corporation and Others Vs Ranjit Bhattacharjee
Calcutta High Court · (2011) 5 CHN 668 : (2011) 129 FLR 1083
High Courts21 Jan 2011Allowed
Sk. Anisur Rahaman Vs State of West Bengal
Calcutta High Court · (2011) 4 CHN 80
Constitution of India, 1950 — Article 21
High Courts21 Jan 2011Allowed
In Re: HBR Sales P. Ltd.
Calcutta High Court · (2011) 3 CHN 427 : (2011) 166 CompCas 207 : (2011) 110 SCL 481
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 148Companies (Court) Rules, 1959 — Rule 7, 81Companies Act, 1956 — Section 166(2), 167, 633(2)
High Courts21 Jan 2011Allowed
Steel (Singapore) Trading Pvt. Ltd. Vs Bhushan Power and Steel Ltd.
Calcutta High Court · AIR 2011 Cal 132 : (2011) 4 ARBLR 213 : (2011) 4 CHN 17
Arbitration and Conciliation Act, 1996 — Section 11, 11(11), 11(12), 11(6), 2(1)
High Courts21 Jan 2011Dismissed
Rakesh Gupta and Another Vs Harsh Construction and Others
Calcutta High Court · (2011) 01 CAL CK 0050
High Courts21 Jan 2011Partly Allowed
Kwality Ice Creams (India) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2011) 2 CALLT 11 : (2011) 239 CTR 449 : (2011) 336 ITR 100 : (2011) 198 TAXMAN 65
Income Tax Act, 1961 — Section 41(2), 45, 48, 49, 50
High Courts21 Jan 2011Dismissed
Somenath Basu Vs Steel Authority of India Ltd.
Calcutta High Court · (2011) 4 CHN 16
High Courts21 Jan 2011
State of West Bengal Vs Sasti Kumar Chowdhury
Calcutta High Court · (2011) 2 CHN 553
Constitution of India, 1950 — Article 14, 141, 16