High Courts04 Feb 2011Allowed
Diptendu Banerjee Vs Satinath Mondal
Calcutta High Court · (2011) 1 CHN 648
West Bengal Land Reforms Act, 1955 — Section 18, 2(2)
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 64 of 70
High Courts04 Feb 2011Dismissed
Anvil Investments Pvt. Ltd. Vs Assistant Commissioner Commercial Taxes and Others
Calcutta High Court · (2011) 2 CALLT 72 : (2012) 54 VST 522
Constitution of India, 1950 — Article 226Sales Tax Act, 1994 — Section 39West Bengal Sales Tax Rules, 1995 — Rule 98(3), 99
High Courts03 Feb 2011Allowed
Nirmalendu Ghoswami Vs The State of West Bengal
Calcutta High Court · (2011) 1 APLJ 238 : (2011) 4 CHN 352
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5
High Courts03 Feb 2011Dismissed
Santosh Ghosh and Another Vs State of West Bengal and Others
Calcutta High Court · (2011) 2 CHN 337
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Feb 2011Dismissed
Shri Mintu Banerjee Vs Smt. Karabi Banerjee and Another
Calcutta High Court · (2011) 2 CALLT 365 : (2011) 5 CHN 269 : (2011) 2 DMC 859
Hindu Marriage Act, 1955 — Section 13(1)
High Courts02 Feb 2011Dismissed
Kaypee Enterprise Vs Sri Santosh Kumar Saraogi and Another
Calcutta High Court · (2011) 02 CAL CK 0099
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts02 Feb 2011
Rajiv Bhatt Vs Union of India
Calcutta High Court · (2011) 2 CHN 245
Arbitration and Conciliation Act, 1996 — Section 9
High Courts02 Feb 2011
Jogmaya Das Vs Purabi Das and Another
Calcutta High Court · (2011) 02 CAL CK 0054
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts02 Feb 2011
Abdul Sameer Vs Binu Nair
Calcutta High Court · (2011) 2 CHN 196
Constitution of India, 1950 — Article 309
High Courts02 Feb 2011Allowed
Goutam Mondal Vs State of West Bengal and Others
Calcutta High Court · (2011) CriLJ 2037
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 376
High Courts01 Feb 2011Dismissed
Radhe Shyam Saraf (Huf) and Others Vs Central Bank of India
Calcutta High Court · (2011) 02 CAL CK 0092
High Courts01 Feb 2011Dismissed
Sri. Gangaram Rana Vs Smt. Kalpana Rana
Calcutta High Court · (2011) 3 Crimes 597
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 401
High Courts31 Jan 2011Dismissed
Dr. Amitabha Datta Vs Kiran Rasaily
Calcutta High Court · (2011) 2 CHN 274
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(1)Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8A
High Courts31 Jan 2011
Anuj Agarwal and Anrs. Vs The Central Bureau of Investigation
Calcutta High Court · (2011) 01 CAL CK 0109
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 239, 401, 438Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts31 Jan 2011
Rotomac Electricals Private Limited Vs National Railway Equipment Company
Calcutta High Court · (2011) 4 CHN 740
Specific Relief Act, 1963 — Section 41
High Courts28 Jan 2011Dismissed
Samim Abbas Vs State of West Bengal and Others
Calcutta High Court · (2011) 2 CALLT 50 : (2011) 1 CHN 651
West Bengal Land Reforms Act, 1955 — Section 50
High Courts28 Jan 2011
Giridharilal Sarogi Vs The State of West Bengal and Others
Calcutta High Court · (2011) 01 CAL CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 156(2), 313, 401, 482Penal Code, 1860 (IPC) — Section 323, 352, 355, 427, 504
High Courts28 Jan 2011Dismissed
Chand Sadagar and Others Vs The State of West Bengal and Another
Calcutta High Court · (2011) 01 CAL CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 401, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
High Courts28 Jan 2011Dismissed
Dr. Himabanta Bandopadhyay Vs The State of West Bengal and Another
Calcutta High Court · (2011) 2 CALLT 158 : (2011) 2 DMC 764
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 200, 202, 203Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 494, 498A