High Courts16 Mar 2011Dismissed
Joynal Abedin Sk. and Others Vs The State of West Bengal
Calcutta High Court · (2011) 03 CAL CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 302, 34
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 55 of 70
High Courts16 Mar 2011Dismissed
Anisur Rahman Vs Md. Safiur Rahaman
Calcutta High Court · (2011) 3 CHN 369
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A
High Courts15 Mar 2011Allowed
Ziaul Haque Vs Narul Islam and Others
Calcutta High Court · (2011) 03 CAL CK 0156
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Criminal Procedure Code, 1973 (CrPC) — Section 144(2)
High Courts15 Mar 2011Allowed
Namita Bhattacherjee (dead) and Another Vs Rajendra Prosad Gupta (dead) and Others
Calcutta High Court · (2011) 03 CAL CK 0139
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Mar 2011Dismissed
Smt. Anima Dhar and Others Vs Sri Banshi Dar Ghosh
Calcutta High Court · (2011) 03 CAL CK 0133
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Mar 2011
Brigadier Prabir Kumar Sanyal Vs Mohsena Chowdhury
Calcutta High Court · (2011) 03 CAL CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 197(2), 200, 66Penal Code, 1860 (IPC) — Section 114, 427, 441, 499, 500Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7, 7(3)
High Courts15 Mar 2011Dismissed
Haridar Sarkar (dead) and Others Vs Jitendranath Ghosh
Calcutta High Court · (2011) 03 CAL CK 0126
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115(A)West Bengal Land Reforms Act, 1955 — Section 8
High Courts15 Mar 2011
Southern Cargo and Logistics Vs Union of India
Calcutta High Court · (2011) 3 CHN 721
High Courts15 Mar 2011
Pemla Ghosal Vs Neelanjana Ghosal
Calcutta High Court · (2011) 3 CHN 66
Hindu Succession Act, 1956 — Section 15(1)Succession Act, 1925 — Section 283
High Courts15 Mar 2011
Bepari Wood Complex (Saw Mill) and Others Vs The Andaman and Nicobar Administration and Others
Calcutta High Court · (2011) 03 CAL CK 0091
High Courts15 Mar 2011Dismissed
Rathindra Nath Kar Vs Jhantu Charan Bera and Others
Calcutta High Court · (2011) 03 CAL CK 0067
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts15 Mar 2011Dismissed
Monotosh Ghosh Vs The State of West Bengal
Calcutta High Court · (2011) 5 CHN 141 : (2011) CriLJ 3013 : (2011) 3 Crimes 636
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 20(1), 24, 27, 37
High Courts15 Mar 2011Dismissed
Rajesh Pradhan Vs The State of West Bengal
Calcutta High Court · (2011) 1 APLJ 271 : (2012) 3 CHN 471
High Courts15 Mar 2011
Tapas Chatterjee Vs Kakoli Chatterjee
Calcutta High Court · (2011) 03 CAL CK 0048
High Courts15 Mar 2011Dismissed
National Buildings Corporation Ltd. Vs Joydeep Paul
Calcutta High Court · (2011) 03 CAL CK 0046
Arbitration and Conciliation Act, 1996 — Section 11, 16(6), 19(3), 19(4), 25Civil Procedure Code, 1908 (CPC) — Section 34
High Courts14 Mar 2011Dismissed
Shri K. Abdul Rehman Vs Lieutenant Governor and Others
Calcutta High Court · (2011) 03 CAL CK 0162
Constitution of India, 1950 — Article 124, 14, 15, 155, 19Waqf Act, 1995 — Section 14, 14(7)
High Courts14 Mar 2011
The Lieutenant Governor Vs Shri K.A. Abdul Salam and Others
Calcutta High Court · (2011) 03 CAL CK 0135
Andaman and Nicobar Islands Wakf Rules, 2002 — Rule 7(1), 7(2), 7(3), 7(5)Waqf Act, 1995 — Section 23(2)
High Courts14 Mar 2011
The A and N Tourist Boat Operators Association and Another Vs The Director General of Shipping and Others
Calcutta High Court · (2011) 03 CAL CK 0131
High Courts14 Mar 2011Dismissed
Anup Kumar Das and Another Vs State of West Bengal and Others
Calcutta High Court · (2011) 2 CALLT 124
High Courts14 Mar 2011
Manas Bose @ Basu Vs State of West Bengal
Calcutta High Court · (2011) 3 CHN 100
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 311, 313Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 34, 343, 366, 366A, 367