High Courts23 Mar 2011Allowed
Dibakar Kumar Sarkar Vs The State of West Bengal and Others
Calcutta High Court · (2011) 03 CAL CK 0081
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 53 of 70
High Courts23 Mar 2011Allowed
Sanchita Bhattacharya Vs Dr. Partha Sarathi Roy and Another
Calcutta High Court · (2011) 03 CAL CK 0078
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151Constitution of India, 1950 — Article 227
High Courts23 Mar 2011Dismissed
Sukumar Hazra Vs The State of West Bengal and Others
Calcutta High Court · (2011) 03 CAL CK 0052
Constitution of India, 1950 — Article 226
High Courts23 Mar 2011
Malay Kumar Misra Vs The State of West Bengal and Others
Calcutta High Court · (2011) 03 CAL CK 0050
Civil Procedure Code, 1908 (CPC) — Section 11West Bengal Primary School Teachers Recruitment Rules, 2001 — Rule 8
High Courts23 Mar 2011Allowed
Dilip Pradhan Vs The State of West Bengal and Others
Calcutta High Court · (2011) 2 CALLT 105
High Courts23 Mar 2011Dismissed
Rose Valley Real Estates and Constructions Ltd. and Another Vs Securities and Exchange Board of India and Others
Calcutta High Court · (2012) 1 BC 170 : (2011) 3 CALLT 86 : (2011) 4 CHN 91 : (2011) 102 CLA 325 : (2011) 165 CompCas 234 : (2011) 106 SCL 598
Companies Act, 1956 — Section 2(23A), 55AConstitution of India, 1950 — Article 136, 226, 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Mar 2011Dismissed
Smt. Dalia Mitra Vs Smt. Gita Das and Others
Calcutta High Court · (2011) 03 CAL CK 0176
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 97(1), Order 21 Rule 98
High Courts22 Mar 2011Dismissed
Goutam Choudhury and Others Vs Gora Chand Nandy and Others
Calcutta High Court · (2011) 03 CAL CK 0151
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4(3), Order 22 Rule 4(4), 151Constitution of India, 1950 — Article 226, 227
High Courts22 Mar 2011
Ashoka Ghose and Others Vs Pradip Chaudhuri and Others
Calcutta High Court · (2011) 2 CHN 884
High Courts22 Mar 2011
Ashoka Ghose and Others Vs Debsons Ltd.
Calcutta High Court · (2011) 03 CAL CK 0143
High Courts22 Mar 2011Allowed
Smt. Parul Bala Mazumdar Vs State of West Bengal and Others
Calcutta High Court · (2011) 03 CAL CK 0142
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2), Order 22 Rule 4(3), Order 22 Rule 4(4)
High Courts22 Mar 2011Allowed
Smt. Pramila Upadhya and Others Vs Electronics India
Calcutta High Court · (2011) 4 CHN 711
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts22 Mar 2011Allowed
Sudipta Traders P. Ltd. Vs Official Liquidator and Others
Calcutta High Court · (2011) 164 CompCas 61 : (2011) 3 CompLJ 353
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 65, Order 21 Rule 66, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20Registration Act, 1908 — Section 17
High Courts22 Mar 2011Allowed
Fort William Industries Ltd. (In Liquidation) Vs The Official Liquidator and Others Kero Rajendra Monolithics Limited ( In Liquidation) Vs The Official Liquidator, High court
Calcutta High Court · (2011) 4 CHN 405
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 65, Order 21 Rule 66, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20Registration Act, 1908 — Section 17
High Courts22 Mar 2011
In Re: Basanti Cotton Mills (1998) Private Limited
Calcutta High Court · (2011) 2 CHN 896 : (2011) 163 CompCas 243 : (2011) 2 CompLJ 554 : (2011) 107 SCL 141
Companies Act, 1956 — Section 560, 560(6)
High Courts22 Mar 2011Dismissed
Rajib Nandy Vs Sohagi Dutta
Calcutta High Court · (2011) 03 CAL CK 0032
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 34
High Courts22 Mar 2011Dismissed
UCO Bank Vs Jaglal Ram
Calcutta High Court · (2011) 4 CHN 715
Constitution of India, 1950 — Article 12, 14, 21Evidence Act, 1872 — Section 106
High Courts21 Mar 2011
AI Champdany Industries Ltd. Vs Blancatex AG and Others In Re: Aldgate International SA and Others and In Re: Blancatex AG and Others Aldgate Internatioal SA Vs AI Champdany Industries Ltd. and Others
Calcutta High Court · (2011) 164 CompCas 122
Companies Act, 1956 — Section 163, 17, 193, 196, 197Criminal Procedure Code, 1973 (CrPC) — Section 195Evidence Act, 1872 — Section 65, 66
High Courts21 Mar 2011
AI Champ any Industries Limited Vs Blanketed A.G. and Others Aldgate International S.A. Vs AI Champ any Industries Limited and Others
Calcutta High Court · (2011) 3 CHN 399 : (2011) 164 CompCas 122 : (2011) 4 CompLJ 101
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14, Order 11 Rule 15, Order 11 Rule 16Companies (Court) Rules, 1959 — Rule 6Companies Act, 1956 — Section 163, 17, 196, 197, 209
High Courts21 Mar 2011Allowed
Swapan Kumar Patra Vs Hirak Nath Sount and Others
Calcutta High Court · (2011) 03 CAL CK 0051
Civil Procedure Code, 1908 (CPC) — Section 151