COURT ARCHIVE

Calcutta High Court judgments, 2011

1,395 judgments · page 21 of 70

High Courts19 Aug 2011

Ram Krishna Ghosh Mondal and Others Vs Sri Chitta Ranjan Mondal

Calcutta High Court · (2011) 08 CAL CK 0183

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27Transfer of Property Act, 1882 — Section 108West Bengal Premises Tenancy Act, 1956 — Section 17(4)

High Courts19 Aug 2011Allowed

Official Liquidator Vs Nagin B. Parikh and Others

Calcutta High Court · (2012) 2 CALLT 540 : (2011) 167 CompCas 332

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Companies (Court) Rules, 1959 — Rule 261Companies Act, 1913 — Section 235

High Courts19 Aug 2011

Ram Chandra Singh Chouhan Vs Ram Gopal Sharma

Calcutta High Court · (2012) 5 CHN 393

Contract Act, 1872 — Section 25, 25(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 142, 142(b)

High Courts19 Aug 2011

Great Eastern Energy Corporation Limited Vs Jain Irrigation Systems Limited

Calcutta High Court · AIR 2011 Cal 190 : (2012) 1 CHN 34

Arbitration and Conciliation Act, 1996 — Section 11, 13, 16, 5, 6Constitution of India, 1950 — Article 227

High Courts19 Aug 2011

Sri Bhabani Prasad Basu Vs Smt. Hari Dasi Paul and Others

Calcutta High Court · (2011) 08 CAL CK 0083

Civil Procedure Code Amendment Act, 1976 — Section 100

High Courts19 Aug 2011

Ashoka Dhar and Another Vs Dr. Partha Banerjee and Others

Calcutta High Court · (2012) 1 CHN 126

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 22 Rule 10, Order 22 Rule 4, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 141, 227Succession Act, 1925 — Section 276, 283, 283(1), 284

High Courts19 Aug 2011Dismissed

Debabrata Sardar Vs All India Council For Technical Education

Calcutta High Court · (2011) 4 CHN 610

High Courts19 Aug 2011Allowed

Srimattya Mira Mitra and Others Vs Divisional Forest Officer and Others

Calcutta High Court · (2012) 1 CALLT 281 : (2012) 4 CHN 633

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 34

High Courts19 Aug 2011Dismissed

Sri Bimal Chandra Mondal Vs Sri Panchanan Mondal and Others

Calcutta High Court · (2011) 08 CAL CK 0023

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151

High Courts19 Aug 2011

In Re: Citicorp Finance India Ltd.

Calcutta High Court · (2011) 08 CAL CK 0007

Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 469

High Courts19 Aug 2011

Sri Amarendra Kumar Bhattacharjee and Others Vs Smt. Rekha Bhattacharjee and Others

Calcutta High Court · (2011) 08 CAL CK 0005

West Bengal Estates Acquisition Act, 1953 — Section 49

High Courts18 Aug 2011Disposed Off

Commissioner of Central Excise-III Vs Nicco Corporation Ltd.

Calcutta High Court · (2017) 346 ELT 556

High Courts18 Aug 2011

Sk. Akbar Ali Vs State of West Bengal and Others

Calcutta High Court · (2011) 08 CAL CK 0171

High Courts18 Aug 2011

Amitabha Mitra Vs The State of West Bengal and Others

Calcutta High Court · (2012) 1 CHN 204

Constitution of India, 1950 — Article 1, 12, 14, 19(1), 2United Nations (Privileges and Immunities) Act, 1947 — Section 1, 2

High Courts18 Aug 2011Dismissed

Musaraf Hussain Munshi Vs Md. Zellar Rahaman and Another

Calcutta High Court · (2011) 08 CAL CK 0144

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, 151

High Courts18 Aug 2011

Weather Control Vs The State of West Bengal and Others

Calcutta High Court · (2011) 08 CAL CK 0125

High Courts18 Aug 2011

Union of India (UOI) and Others Vs Abhick Saha and Others

Calcutta High Court · (2011) 08 CAL CK 0124

High Courts18 Aug 2011Dismissed

Annadata Distributor and Another Vs Ranjit Kumar Maity and Others

Calcutta High Court · (2011) 08 CAL CK 0065

High Courts18 Aug 2011Dismissed

Partha Banerjee Vs State Bank of India and Others

Calcutta High Court · (2011) 08 CAL CK 0063

Industrial Disputes Act, 1947 — Section 13

High Courts18 Aug 2011Dismissed

Bhusan Kumar Das Vs Sanjay Kumar Dutta

Calcutta High Court · (2011) 08 CAL CK 0054

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 47