High Courts24 Aug 2011Dismissed
Minakshi Chakraborty Vs Registrar General, High Court and Others Chaitali Kundu Vs High Court at Calcutta and Others
Calcutta High Court · (2011) 08 CAL CK 0155
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 20 of 70
High Courts24 Aug 2011Dismissed
Sailendra Nath Pal Vs The Agri Horticultural Society of India
Calcutta High Court · (2011) 08 CAL CK 0151
Arbitration and Conciliation Act, 1996 — Section 12, 12, 13, 13, 16, 16
High Courts24 Aug 2011Dismissed
Pandraj Kunjilal Sadh (Deceased) and Rai Kumar Sadh Vs Santosh Kumari Mahendra Kumar Sadh and Others
Calcutta High Court · AIR 2012 Cal 7 : (2012) 1 CHN 443
City Civil Court Act, 1953 — Section 2, 5Civil Procedure Code, 1908 (CPC) — Section 104, 110A, 4Succession Act, 1925 — Section 20, 212, 27, 300, 331
High Courts24 Aug 2011
Shri Manick Bose Vs Shri Sandip Chakraborty
Calcutta High Court · (2011) 08 CAL CK 0134
Civil Procedure Code, 1908 (CPC) — Section 151West Bengal Premises Tenancy Act, 1997 — Section 7(1)
High Courts24 Aug 2011
Oasis Dealcomm Pvt. Ltd. Vs Khazana Dealcomm Pvt. Ltd. and Others
Calcutta High Court · (2011) 08 CAL CK 0127
Constitution of India, 1950 — Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3), 13(3A), 13(4), 17Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 8, 8(1), 8(2), 8(6), 9
High Courts24 Aug 2011
Santana Banerjee Vs Susanta Kumar Banerjee
Calcutta High Court · AIR 2012 Cal 16 : (2011) 3 DMC 755
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 498A
High Courts24 Aug 2011
Manashi Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2012) 4 CALLT 376
High Courts24 Aug 2011
Chandan Choudhury Vs Shree Shree Iswar Satyanarayanjee
Calcutta High Court · (2012) 3 CHN 129
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 101
High Courts24 Aug 2011
Ghulam Kuddus Vs Sk. Amjad Ali and Another
Calcutta High Court · (2011) 08 CAL CK 0080
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Partition Act, 1893 — Section 4
High Courts24 Aug 2011Dismissed
Eastern Doars B.Ed. Training College and Another Vs The University of North Bengal and Others
Calcutta High Court · (2012) 2 CHN 135
North Bengal University Act, 1981 — Section 2(1)
High Courts24 Aug 2011Dismissed
Pradip Kumar Roy and Others Vs The State of West Bengal and Others
Calcutta High Court · (2011) 08 CAL CK 0073
High Courts24 Aug 2011
Colgate Palmolive (India) Limited Vs Coastal Roadways Limited
Calcutta High Court · (2011) 08 CAL CK 0068
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 5 Rule 19A, Order 9 Rule 5Limitation Act, 1963 — Article 137
High Courts24 Aug 2011Dismissed
Shri Saraj Kanti Ghorui Vs Shri Shashadhar Ghata
Calcutta High Court · (2011) 08 CAL CK 0059
West Bengal Land Reforms Act, 1955 — Section 8(1), 9
High Courts24 Aug 2011Dismissed
Tea Board Vs I.T.C. Limited
Calcutta High Court · (2011) 5 CHN 1 : (2011) 48 PTC 169
Constitution of India, 1950 — Article 24Trade Marks Act, 1999 — Section 107, 18, 20, 21, 28
High Courts24 Aug 2011
Sri Amar Nath Agarwal Vs Dr. Kanchan De
Calcutta High Court · (2011) 08 CAL CK 0030
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts24 Aug 2011
In Re: Victoria Jute Co. Ltd.
Calcutta High Court · (2012) 2 CHN 563
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts23 Aug 2011Dismissed
Sri Sita Ram Shaw Vs Sri Radheshyam Shaw and Another
Calcutta High Court · (2011) 08 CAL CK 0122
High Courts23 Aug 2011Dismissed
Smt. Asha Devi Maskara and Others Vs Sri Jatindra Nath Das and Another
Calcutta High Court · (2011) 08 CAL CK 0100
West Bengal Premises Tenancy Act, 1997 — Section 17, 44
High Courts23 Aug 2011
Hoare Miller and Co. Ltd. Vs Bank of India
Calcutta High Court · AIR 2011 Cal 239 : (2012) 1 CALLT 529 : (2012) 5 CHN 347
Transfer of Property Act, 1882 — Section 106, 111A, 53A
High Courts19 Aug 2011
Goutam Ghoshal Vs The State of West Bengal
Calcutta High Court · (2012) 2 CHN 368
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 120B, 420, 463, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 2