High Courts07 Apr 2010Allowed

Dilip Halder Vs Gobinda Majhi

Calcutta High Court · (2010) 04 CAL CK 0039

Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 107
High Courts07 Apr 2010Dismissed

Sujit Paul Vs Mousomi Paul (Poddar)

Calcutta High Court · (2010) 04 CAL CK 0027

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 8 Rule 5, Order 9 Rule 13Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 21, 28(1)