High Courts20 Apr 2010Dismissed
Tanmay Banerjee and Others Vs State of West Bengal and Others
Calcutta High Court · (2011) 1 CHN 330
Limitation Act, 1963 — Section 17
COURT ARCHIVE
Calcutta High Court judgments, 2010
1,168 judgments · page 43 of 59
High Courts20 Apr 2010Dismissed
Syed Zafair Hussain Vs The Estate Manager, Murshidabad Estate and Another
Calcutta High Court · (2010) 2 CALLT 572 : (2011) 5 CHN 427
Constitution of India, 1950 — Article 227
High Courts19 Apr 2010
Jhantu Sardar and Others Vs The State of West Bengal
Calcutta High Court · (2010) CriLJ 3012 : (2010) 4 Crimes 357 : (2011) 7 RCR(Criminal) 529
Criminal Procedure Code, 1973 (CrPC) — Section 161, 235, 313Evidence Act, 1872 — Section 106, 113A, 113B, 154Penal Code, 1860 (IPC) — Section 304, 304B, 306, 498A
High Courts19 Apr 2010Dismissed
Dalim Sekh and Others Vs The State of West Bengal
Calcutta High Court · 114 CWN 1190
Penal Code, 1860 (IPC) — Section 141, 149, 302, 307
High Courts16 Apr 2010
Bajaj Allianz General Ins. Co. Ltd. Vs Supriya Das and Another
Calcutta High Court · (2011) ACJ 348 : (2010) 2 CALLT 494
Motor Vehicles Act, 1988 — Section 140, 147, 147(1), 147(2), 158(6)
High Courts16 Apr 2010Dismissed
R.P. Techvision (India) Pvt. Ltd. Vs Official Liquidator and Another
Calcutta High Court · (2011) 2 BC 309 : (2010) 4 CALLT 82 : (2010) 103 SCL 38
Companies Act, 1956 — Section 433, 434, 439, 457, 466
High Courts16 Apr 2010Dismissed
S.S.B. Projects Ltd. and Others Vs Chiradeep Bhattacharya and Others
Calcutta High Court · (2010) 04 CAL CK 0089
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 4, 151, 36Constitution of India, 1950 — Article 227
High Courts16 Apr 2010Dismissed
Madhusudan Modak Vs State of West Bengal
Calcutta High Court · (2010) 2 CALLT 698
High Courts16 Apr 2010Allowed
Bodhi Art Limited and Another Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2010) 2 CALLT 363
Calcutta Municipal Corporation Act, 1980 — Section 289, 289(1), 289(3)Constitution of India, 1950 — Article 265
High Courts16 Apr 2010Dismissed
State of West Bengal and Others Vs Anil Ratan Banerjee and Others
Calcutta High Court · (2010) 04 CAL CK 0075
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 26, 26(1)Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 5, 6
High Courts16 Apr 2010Allowed
Union of India (UOI) and Another Vs Shri Haripada Das and Others
Calcutta High Court · (2010) 2 CALLT 405
High Courts16 Apr 2010Dismissed
Sri Sekhar Biswas Vs The State of West Bengal and Another
Calcutta High Court · (2010) 04 CAL CK 0068
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 221(1), 221(2), 300Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Apr 2010Allowed
Smt. Anannya Chowdhury and Another Vs Ranjit Kr. Bose and Another
Calcutta High Court · (2010) 04 CAL CK 0066
Arbitration and Conciliation Act, 1996 — Section 11, 16, 5, 8, 9Constitution of India, 1950 — Article 254Presidency Small Cause Courts Act, 1882 — Section 41(1)
High Courts16 Apr 2010Allowed
Smt. Namita Roy and Others Vs Bengal Greenfield Housing Development Company Ltd.
Calcutta High Court · (2010) 4 CALLT 420 : (2011) 1 CHN 515
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 58West Bengal Estates Acquisition Act, 1953 — Section 44(2A)
High Courts13 Apr 2010Dismissed
Arjun Hembram Vs Punjab National Bank and Others
Calcutta High Court · (2010) 04 CAL CK 0087
Banks Officer Employees (Discipline and Appeal) Regulations, 1977 — Regulation 4, 6(17)
High Courts13 Apr 2010Dismissed
Nazirul Sk. Vs State of West Bengal
Calcutta High Court · (2010) CriLJ 2519
Criminal Procedure Code, 1973 (CrPC) — Section 125, 313Evidence Act, 1872 — Section 106, 113A, 113B, 45Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498(A)
High Courts13 Apr 2010Dismissed
Agnibesh Sengupta Vs State of West Bengal and Others
Calcutta High Court · AIR 2010 Cal 188
High Courts13 Apr 2010Allowed
Securities Exchange Board of India Vs Chandi Das Ghosh and Others
Calcutta High Court · AIR 2010 Cal 132 : (2011) 1 BC 11 : (2011) 105 SCL 68
Constitution of India, 1950 — Article 265Securities and Exchange Board of India Act, 1992 — Section 11(2), 24, 30, 31
High Courts13 Apr 2010Allowed
State of West Bengal and Others Vs Bengal Bus Syndicate and Others
Calcutta High Court · (2011) 1 CHN 30
Central Motor Vehicles Rules, 1989 — Rule 115, 62Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Constitution of India, 1950 — Article 14, 19, 21, 246, 254
High Courts13 Apr 2010
Baijnath Saboo and Others Vs Income Tax Officer and Others
Calcutta High Court · (2011) 202 TAXMAN 135
Income Tax Act, 1961 — Section 148