COURT ARCHIVE
725 judgments · page 16 of 37
Calcutta High Court · (2005) 1 CHN 632
Calcutta High Court · (2004) 3 CALLT 174 : (2005) 1 DMC 272
Calcutta High Court · AIR 2005 Cal 28 : (2005) 125 CompCas 708 : (2004) 2 ILR (Cal) 129
Calcutta High Court · (2004) 3 CALLT 372 : (2004) 2 ILR (Cal) 99
Calcutta High Court · (2005) 144 TAXMAN 192
Calcutta High Court · (2005) 1 CHN 58
Calcutta High Court · (2005) 144 TAXMAN 192
Calcutta High Court · (2005) 105 FLR 752 : (2005) 1 LLJ 1165
Calcutta High Court · (2004) 3 CHN 661
Calcutta High Court · (2004) 4 CHN 580
Calcutta High Court · (2004) 4 CHN 553
Calcutta High Court · (2004) 4 CHN 612
Calcutta High Court · (2004) 4 CHN 420
Calcutta High Court · (2005) 1 CALLT 291 : (2005) 105 FLR 176 : (2005) 2 LLJ 99
Calcutta High Court · (2005) 2 CALLT 451 : (2005) 4 CHN 471
Calcutta High Court · (2004) 2 ILR (Cal) 112
Calcutta High Court · (2004) 4 CHN 175
Calcutta High Court · (2005) 196 CTR 145 : (2005) 273 ITR 225 : (2005) 145 TAXMAN 243
Calcutta High Court · (2004) 4 CHN 272
Calcutta High Court · (2005) 1 CHN 565