COURT ARCHIVE
725 judgments · page 15 of 37
Calcutta High Court · (2005) 2 ARBLR 551 : (2004) 3 CALLT 380 : (2005) 2 CHN 29 : 108 CWN 995 : (2005) 64 SCL 277
Calcutta High Court · (2005) 195 CTR 311 : (2005) 272 ITR 563 : (2005) 145 TAXMAN 285
Calcutta High Court · (2004) 117 ECR 403 : (2004) 173 ELT 122
Calcutta High Court · (2005) 3 ALT(Cri) 26 : (2005) 2 CHN 198
Calcutta High Court · (2004) 4 CHN 610
Calcutta High Court · (2004) 3 CALLT 514 : (2005) 1 CHN 254
Calcutta High Court · AIR 2005 Cal 16 : (2004) 3 CALLT 563
Calcutta High Court · (2004) 4 CHN 291
Calcutta High Court · (2004) 3 CALLT 631 : (2005) 4 CHN 391
Calcutta High Court · AIR 2005 Cal 62
Calcutta High Court · (2004) 3 CALLT 330 : (2004) 4 CHN 617
Calcutta High Court · (2004) 2 ILR (Cal) 123 : (2005) 1 LLJ 529
Calcutta High Court · (2005) 1 LLJ 512
Calcutta High Court · (2005) 2 CALLT 631 : (2005) 1 CHN 115
Calcutta High Court · (2004) 3 CALLT 407 : (2005) 4 CHN 320
Calcutta High Court · (2004) 192 CTR 336 : (2004) 270 ITR 160 : (2005) 144 TAXMAN 365
Calcutta High Court · (2006) 1 ACC 494 : (2005) ACJ 1986
Calcutta High Court · (2005) 2 CHN 146
Calcutta High Court · (2005) 3 CHN 668
Calcutta High Court · (2005) ACJ 272