COURT ARCHIVE
725 judgments · page 12 of 37
Calcutta High Court · (2005) 1 CHN 7
Calcutta High Court · AIR 2005 Cal 21 : (2005) 2 BC 414 : (2005) 1 CALLT 234
Calcutta High Court · (2005) 1 CALLT 234 : (2005) 1 CHN 264
Calcutta High Court · (2005) 195 CTR 161 : (2005) 273 ITR 16 : (2005) 146 TAXMAN 475
Calcutta High Court · (2005) 197 CTR 98 : (2005) 273 ITR 380
Calcutta High Court · (2004) 4 CHN 380
Calcutta High Court · (2005) 1 CHN 382
Calcutta High Court · (2004) 2 ILR (Cal) 260
Calcutta High Court · (2004) 4 CHN 629
Calcutta High Court · (2005) 1 CHN 235
Calcutta High Court · (2005) 1 CALLT 261 : (2005) 1 CHN 171
Calcutta High Court · (2004) 2 ILR (Cal) 254
Calcutta High Court · (2005) 1 CALLT 103 : (2005) 4 CHN 708 : (2005) 62 SCL 493
Calcutta High Court · (2005) 180 ELT 316
Calcutta High Court · (2005) 1 CALLT 74 : (2005) 1 CHN 31 : (2004) 2 ILR (Cal) 219
Calcutta High Court · (2005) 1 ILR (Cal) 159
Calcutta High Court · (2005) 2 ILR (Cal) 1
Calcutta High Court · AIR 2005 Cal 51 : (2005) 1 CTLJ 430
Calcutta High Court · AIR 2005 Cal 73
Calcutta High Court · (2004) 4 CHN 360