COURT ARCHIVE
725 judgments · page 10 of 37
Calcutta High Court · (2005) 1 CHN 490
Calcutta High Court · (2005) 4 CHN 184
Calcutta High Court · (2005) 2 CHN 694
Calcutta High Court · (2004) 2 ILR (Cal) 408
Calcutta High Court · (2005) 1 CALLT 66 : (2004) 4 CHN 515 : (2005) 3 ESC 1892 : (2005) 105 FLR 1002
Calcutta High Court · (2005) 1 CHN 82
Calcutta High Court · (2005) 4 CHN 134
Calcutta High Court · (2005) 3 CHN 213 : (2005) 2 ESC 1190
Calcutta High Court · (2005) 1 CHN 72
Calcutta High Court · (2004) 4 CHN 406
Calcutta High Court · AIR 2006 Cal 66 : (2005) 1 CALLT 590
Calcutta High Court · (2005) 1 CALLT 145 : (2005) 1 CHN 153 : (2005) 192 ELT 48
Calcutta High Court · AIR 2005 Cal 1
Calcutta High Court · (2005) 128 CompCas 701 : (2005) 59 SCL 553
Calcutta High Court · (2005) 1 CALLT 517 : (2005) 2 CHN 50 : (2004) 2 ILR (Cal) 282
Calcutta High Court · (2005) 2 CALLT 197 : (2005) 3 CHN 402
Calcutta High Court · (2005) 1 ESC 763
Calcutta High Court · 109 CWN 385
Calcutta High Court · AIR 2005 Cal 129 : (2005) 1 CALLT 29
Calcutta High Court · (2005) 1 CALLT 247 : (2005) 193 CTR 430 : (2004) 271 ITR 514