COURT ARCHIVE

Calcutta High Court judgments, 2001

634 judgments · page 28 of 32

High Courts14 Mar 2001Dismissed

Gurpreet Singh alias Shammi and Others Vs State of W.B.

Calcutta High Court · (2001) CriLJ 3771

Companies Act, 1956 — Section 2(9), 209Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 196, 196(1)Foreign Exchange Regulation Act, 1973 — Section 52, 57, 68, 9(1)

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High Courts14 Mar 2001Dismissed

H.S. Tiwari and Another Vs State of W.B.

Calcutta High Court · (2001) CriLJ 3773 : (2001) 4 RCR(Criminal) 820

Companies Act, 1956 — Section 2(9), 209Criminal Procedure Code, 1973 (CrPC) — Section 181(4)Penal Code, 1860 (IPC) — Section 408, 409, 467, 468, 471

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High Courts14 Mar 2001

Jamil Akhtar Vs The State of West Bengal

Calcutta High Court · (2001) CriLJ 4529

Criminal Procedure Code, 1973 (CrPC) — Section 193, 196, 196(1), 207, 208Penal Code, 1860 (IPC) — Section 120

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High Courts14 Mar 2001Allowed

Government of India and Others Vs R.K. Singh

Calcutta High Court · (2002) 1 LLJ 899

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High Courts13 Mar 2001

Arjun Hazra Vs Coal India Ltd. and Others

Calcutta High Court · (2001) 2 CALLT 353 : (2001) 90 FLR 1147

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17, 2, 25F, 2A, 6N

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High Courts08 Mar 2001

I.T.C. Ltd. Vs Inspecting Assistant Commissioner and Others

Calcutta High Court · (2001) 249 ITR 104 : (2001) 119 TAXMAN 1000

Income Tax Act, 1961 — Section 154, 155, 263

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High Courts08 Mar 2001

Bharat Chandra Ghosh and Others Vs The Chairman, Coal India Ltd. and Others

Calcutta High Court · (2001) 2 CALLT 183 : (2001) 90 FLR 572 : (2001) LabIC 3198

Industrial Disputes Act, 1947 — Section 10, 11A, 18

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High Courts07 Mar 2001Allowed

Bhagyabati Mondal and Others Vs The State of West Bengal

Calcutta High Court · 105 CWN 1149

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(2)(a), 167(2)(a)(l)(ii), 439Penal Code, 1860 (IPC) — Section 304, 305, 306, 307, 498

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High Courts05 Mar 2001

Rajiv Kumar Adukta Vs Designated Authority, Commissioner of Income Tax and Others

Calcutta High Court · (2001) 171 CTR 424 : (2001) 251 ITR 518 : (2002) 121 TAXMAN 150

Income Tax Act, 1961 — Section 245

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High Courts05 Mar 2001

Pradip Kumar Biswas Vs State of West Bengal

Calcutta High Court · (2001) 2 ILR (Cal) 338

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High Courts02 Mar 2001Allowed

Union of India (UOI) and Others Vs Carews Pharmaceuticals and Another

Calcutta High Court · (2001) 2 CALLT 86

Trade and Merchandise Marks Act, 1958 — Section 37

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High Courts02 Mar 2001Dismissed

Ramapada Samanta Vs State of West Bengal and Others

Calcutta High Court · (2001) 2 CALLT 275

Constitution of India, 1950 — Article 162, 309

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High Courts02 Mar 2001

All India Vijaya Bank Officers'' Association and Others Vs Vijaya Bank and Others

Calcutta High Court · (2001) 169 CTR 506 : (2001) 250 ITR 500 : (2003) 130 TAXMAN 296

Income Tax Act, 1961 — Section 17(2)Income Tax Rules, 1962 — Rule 3

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High Courts02 Mar 2001Dismissed

Maddi Lakshmaiah and Others Vs Duncan Agro Industries Ltd. and Others

Calcutta High Court · (2001) 105 CompCas 771

Companies Act, 1956 — Section 391, 391(1), 392

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High Courts02 Mar 2001

Biswanath Das Vs State of West Bengal and Others

Calcutta High Court · (2001) 03 CAL CK 0002

West Bengal Board of Secondary Education Act, 1963 — Section 45(2)(d)

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High Courts01 Mar 2001Allowed

Sarat Chandra Biswas (Dead), by His Legal Heirs Vs Dilip Kumar Sarkar and Another

Calcutta High Court · 105 CWN 834

Civil Procedure Code, 1908 (CPC) — Section 100, 115, 151Constitution of India, 1950 — Article 226, 227West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(2), 17(3), 17(4)

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High Courts28 Feb 2001Partly Allowed

Calcutta State Transport Corporation Vs Santi Ranjan Sengupta and Others

Calcutta High Court · (2001) 2 CALLT 107 : (2001) 2 CHN 558 : (2001) 90 FLR 342 : (2001) 2 LLJ 693

Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts28 Feb 2001Dismissed

Sanat Kumar Chatterjee Vs Dwijendra Chandra Bhattacharjee and Others

Calcutta High Court · AIR 2002 Cal 16

Bengal Municipal Act, 1932 — Section 318

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High Courts27 Feb 2001Dismissed

F.R.P. Moulding Co. Pvt. Ltd. Vs State of West Bengal and Others

Calcutta High Court · (2001) 90 FLR 1005 : (2001) 2 LLJ 441

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High Courts27 Feb 2001Allowed

Dr. Abu Taleb Munshi Vs Mstt. Meherunnessa Bibi and Others

Calcutta High Court · 105 CWN 557 : (2001) 1 ILR (Cal) 316

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 47 Rule 1, 151Constitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 8

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