High Courts17 Jan 2001Allowed
Sristidhar Biswas and Another Vs The State of West Bengal and Others
Calcutta High Court · (2001) 2 CALLT 22
Constitution of India, 1950 — Article 14, 21, 226
COURT ARCHIVE
Calcutta High Court judgments, 2001
634 judgments · page 32 of 32
High Courts16 Jan 2001Dismissed
Bibhuti Bhusan Kundagrami Vs Durgapur Notified Area Authority and Another
Calcutta High Court · 105 CWN 475
Arbitration Act, 1940 — Section 11, 28, 31(4), 5, 9
High Courts15 Jan 2001
Dr. Md. Ketab Ali Vs State of West Bengal and Others
Calcutta High Court · (2001) 2 CALLT 293 : (2001) 2 CHN 389
West Bengal University of Animal and Fishery Sciences Act, 1935 — Section 34(1)
High Courts12 Jan 2001Allowed
Madhusudan Konar Vs State of West Bengal and Others
Calcutta High Court · (2002) 4 LLJ 870
Industrial Disputes Act, 1947 — Section 2
High Courts11 Jan 2001Allowed
Terai Overseas Limited Vs Union of India (UOI)
Calcutta High Court · (2001) 75 ECC 751 : (2001) 129 ELT 574
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 2(18), 32, 51, 75, 75(1)Customs and Central Excise Duties (Drawback) Rules, 1971 — Rule 2
High Courts11 Jan 2001Allowed
Babu Das Vs State of West Bengal
Calcutta High Court · (2001) 2 ILR (Cal) 466
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts10 Jan 2001
Siliguri Hindi High School and Others Vs State of West Bengal and Others
Calcutta High Court · (2001) 2 CALLT 169
Constitution of India, 1950 — Article 226, 30West Bengal Board of Secondary Education Act, 1963 — Section 28(2)
High Courts10 Jan 2001
Hindustan Development Corporation Ltd. Vs Shaw Wallace and Co. Ltd.
Calcutta High Court · (2001) 1 CALLT 519 : (2001) 107 CompCas 30 : 105 CWN 429
Companies Act, 1956 — Section 434, 443
High Courts09 Jan 2001Dismissed
Sibco Investment Pvt. Ltd. and Another Vs Small Industries Development Bank of India and Others
Calcutta High Court · (2001) 105 CompCas 786
Companies Act, 1956 — Section 531, 531A, 532Reserve Bank of India Act, 1934 — Section 45MC
High Courts09 Jan 2001Dismissed
Sarla Gems Ltd. and Another Vs Board for Industrial and Financial Reconstruction and Others
Calcutta High Court · (2002) 108 CompCas 663
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 18, 18(1), 3(1)
High Courts08 Jan 2001Dismissed
Naihati Cinema Pvt. Ltd. and Others Vs District Magistrate and Collector and Others
Calcutta High Court · (2001) 123 STC 532
Constitution of India, 1950 — Article 323BWest Bengal Taxation Tribunal Act, 1987 — Section 6, 7, 8
High Courts05 Jan 2001Dismissed
West Bengal S.T.D./I.S.D. Owners'' Association Vs Union of India (UOI)
Calcutta High Court · (2001) 1 ILR (Cal) 456
Constitution of India, 1950 — Article 32
High Courts04 Jan 2001Dismissed
Eastern Coalfields Limited and Another Vs Assistant Labour Commissioner (Central) and Others
Calcutta High Court · 105 CWN 914 : (2001) 2 LLJ 1467
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 7, 7(2)Contract Labour (Regulation and Abolition) Central Rules, 1971 — Rule 19(2), 20
High Courts03 Jan 2001Dismissed
Bomkesh Chandra Jana and Others Vs State of West Bengal and Others
Calcutta High Court · (2001) CriLJ 1336
Constitution of India, 1950 — Article 129, 215, 226(3)Contempt of Courts Act, 1971 — Section 20, 23Limitation Act, 1963 — Section 5