High Courts20 Jun 2001Dismissed
Kulsan Bibi Vs Nripendra Nath Sarkar
Calcutta High Court · (2001) 3 CALLT 33
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Evidence Act, 1872 — Section 116
COURT ARCHIVE
Calcutta High Court judgments, 2001
634 judgments · page 20 of 32
High Courts20 Jun 2001Allowed
M/s Durgapur Chemicals Ltd. Vs Ninth Industrial Tribunal, West Bengal and Others
Calcutta High Court · (2001) 3 CALLT 72 : (2001) 91 FLR 790
Constitution of India, 1950 — Article 14, 19, 21, 226Industrial Disputes Act, 1947 — Section 10Penal Code, 1860 (IPC) — Section 279, 379, 411
High Courts20 Jun 2001
Smt. Tripti Hazra Vs Headmistress, Taki S.L. Girls High School and Others
Calcutta High Court · 106 CWN 510
High Courts20 Jun 2001Dismissed
Rajdeo Ram Vs Gita Rani Sarkar alias Rani Sarkar
Calcutta High Court · (2001) 3 CALLT 101
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 9, Order 7 Rule 3, 152
High Courts19 Jun 2001Dismissed
Dina Bandhu Mondal Vs Bank of India and Others
Calcutta High Court · (2001) 2 CALLT 347 : (2001) 91 FLR 1154 : (2002) 1 LLJ 129
Constitution of India, 1950 — Article 226, 311(2)Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts19 Jun 2001
Commissioner of Income Tax Vs Bijay Iron Stores
Calcutta High Court · (2001) 252 ITR 408 : (2002) 124 TAXMAN 210
Income Tax Act, 1961 — Section 256(1), 271(1)
High Courts19 Jun 2001
Commissioner of Income Tax Vs BIJAY IRON STORES
Calcutta High Court · (2001) 170 CTR 145
Income Tax Act, 1961 — Section 256(1)
High Courts15 Jun 2001Dismissed
Smt. Krishna Banerjee Vs Bhanu Bikash Bandyopadhyay
Calcutta High Court · AIR 2001 Cal 154 : 106 CWN 48
Hindu Marriage Act, 1955 — Section 13(1)
High Courts14 Jun 2001Dismissed
Board of Trustees For The Port of Calcutta Vs Mahalakshmi Constructions
Calcutta High Court · 106 CWN 798
High Courts13 Jun 2001
Commissioner of Income Tax Vs Estate Mineral Development Co. P. Ltd.
Calcutta High Court · (2002) 253 ITR 757
High Courts13 Jun 2001
Commissioner of Income Tax Vs Ramlal Agarwala
Calcutta High Court · (2001) 169 CTR 558 : (2001) 250 ITR 828 : (2001) 119 TAXMAN 565
Income Tax Act, 1961 — Section 16, 17, 17(1), 256(1), 37
High Courts13 Jun 2001
Satya Brata Bhunia Vs State of West Bengal and Others
Calcutta High Court · (2001) 2 CALLT 494
Constitution of India, 1950 — Article 226
High Courts13 Jun 2001
Nikhil Kumar Mukherjee and Others Vs State of West Bengal and Others
Calcutta High Court · 106 CWN 745
High Courts13 Jun 2001
Commissioner of Income Tax Vs Estate Mineral Development Co. (P) Ltd.
Calcutta High Court · (2001) 118 TAXMAN 551
Income Tax Act, 1961 — Section 256(1)
High Courts12 Jun 2001Dismissed
Arun Kr. Ghosh and Others Vs State of West Bengal and Others
Calcutta High Court · 105 CWN 1182
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 12, 226, 226, 227Industrial Disputes Act, 1947 — Section 33C, 33C(2)
High Courts12 Jun 2001
Commissioner of Income Tax Vs Rai Bahadur Biseswarlal Motilal Halwasiya Trust
Calcutta High Court · (2001) 118 TAXMAN 556
Income Tax Act, 1961 — Section 13
High Courts12 Jun 2001
Commissioner of Income Tax Vs Rai Bahadur Bissweswarlal Motilal Kalwasiya Trust
Calcutta High Court · (2001) 170 CTR 196 : (2001) 252 ITR 84
Income Tax Act, 1961 — Section 11, 12, 12A, 13, 13(1)
High Courts12 Jun 2001Dismissed
Mining and Allied Machinery Corpn. Ltd. Vs Smt. Mita Mukherjee
Calcutta High Court · (2001) 06 CAL CK 0014
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts11 Jun 2001Dismissed
Transport Development Corporation Vs State of West Bengal and Others
Calcutta High Court · (2007) 3 CHN 118
Industrial Disputes Act, 1947 — Section 15(2)
High Courts25 May 2001Dismissed
Hindustan Motors Ltd. Vs Janardhan Singh and Others
Calcutta High Court · (2002) 92 FLR 75 : (2001) 2 LLJ 1588
Industrial Disputes Act, 1947 — Section 17AA, 2West Bengal Industrial Disputes Rules, 1958 — Rule 22, 22, 27