High Courts07 Sept 2000

Dilip Kumar Dey Vs The State

Calcutta High Court · (2002) 1 ILR (Cal) 191

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 147, 224, 323, 379, 427
High Courts05 Sept 2000

The Vysya Bank Ltd. Vs Shankar Export Pvt. Ltd.

Calcutta High Court · AIR 2001 Cal 47 : (2001) 1 CALLT 194 : (2000) 2 CHN 679

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 442, 529Constitution of India, 1950 — Article 226, 227, 228