High Courts03 Jan 2000Allowed
Usha Atlus and Hydraulic Equipment Ltd. (In Liqun.) Vs Official Liquidator
Calcutta High Court · (2001) 1 ILR (Cal) 274
COURT ARCHIVE
Calcutta High Court judgments, 2000
582 judgments · page 30 of 30
High Courts01 Jan 2000
Alok Kumar Ghosal and Others, Nidhan Mondal, Anuradha Mitra (Ghosh), Binapani Bhattacharyya and Tapan Kumar Mukhopadhyay Vs State of West Bengal and Others
Calcutta High Court · (2001) 1 CALLT 535
Constitution of India, 1950 — Article 14, 226West Bengal College Service Commission Act, 1978 — Section 7, 9