High Courts11 Jan 2000
Sankar Basu Vs Sri Prabir Ghosh
Calcutta High Court · (2000) 2 CALLT 43
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 7 Rule 10, 115, 115A, 15Constitution of India, 1950 — Article 227
COURT ARCHIVE
Calcutta High Court judgments, 2000
582 judgments · page 29 of 30
High Courts11 Jan 2000
Sikkim Bank Ltd. and Others Vs R.S. Chowdhury and Others
Calcutta High Court · (2000) 38 CLA 145 : (2000) 102 CompCas 387
Banking Regulation Act, 1949 — Section 10C, 10D
High Courts10 Jan 2000
Bansari Mohan Banerjee and Others Vs Totini Chatterjee and Others
Calcutta High Court · (2000) 1 CALLT 326
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Jan 2000
West Bengal State Electricity Board Vs Bengal Traders
Calcutta High Court · (2000) 2 CALLT 89
Arbitration Act, 1940 — Section 33
High Courts09 Jan 2000
Bibhuti Bhusan Kundagrami Vs Durgapur Notified Area Authority and Another
Calcutta High Court · 105 CWN 469
Arbitration Act, 1940 — Section 11, 28, 30, 33, 5Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13, 13(1), 13(2)
High Courts07 Jan 2000
University of Burdwan Vs Monitory Sengupta
Calcutta High Court · (2001) 1 ILR (Cal) 1
Customs Tariff Act, 1975 — Section 27(8)
High Courts07 Jan 2000
Smt. Gita Mukherjee and Another Vs State of West Bengal and Others
Calcutta High Court · 105 CWN 375
Constitution of India, 1950 — Article 226
High Courts07 Jan 2000Dismissed
West Bengal State Electricity Board Vs Amalendu Sahoo
Calcutta High Court · 104 CWN 675
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Jan 2000
In re : The National Small Industries Limited with Exparte : Rajanikant Himmatlal Kampani and Sudarshan Rai
Calcutta High Court · AIR 2000 Cal 167 : (2000) 2 CALLT 270 : 104 CWN 531
Calcutta High Court (Original Side) Rules, 1914 — Rule 1, 10, 4Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 20 Rule 7, Order 21 Rule 11(1), Order 21 Rule 11(2), Order 21 Rule 11(3)Limitation Act, 1963 — Article 132, 136 , 12
High Courts06 Jan 2000
Cine and Supply Corpn. Pvt. Ltd. Vs SK Mezammal Islam
Calcutta High Court · (2000) 01 CAL CK 0004
High Courts05 Jan 2000
S.V.S. English School and Others Vs Union Of India and Others
Calcutta High Court · 104 CWN 242
High Courts05 Jan 2000
Jiban Kumar Das Vs Bijoy Kumar Mukherjee
Calcutta High Court · (2000) 1 CALLT 560 : (2000) 3 RCR(Civil) 634
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 283
High Courts05 Jan 2000
Sri Anukul Kumar Ghose Vs Smt. Chhanda Ghose
Calcutta High Court · (2000) 1 CALLT 385 : 104 CWN 355 : (2000) 2 DMC 74 : (2000) 3 RCR(Civil) 594
Hindu Marriage (Amendment) Act, 1976 — Section 13Hindu Marriage Act, 1955 — Section 13(1), 13(1A)(ii), 25, 9
High Courts05 Jan 2000
Commissioner of Income Tax Vs Sijua (Jheria) Electrical Supply Co. Ltd.
Calcutta High Court · (2000) 158 CTR 569 : (2000) 242 ITR 404 : (2002) 124 TAXMAN 233
Income Tax Act, 1961 — Section 57
High Courts04 Jan 2000
Commissioner of Income Tax Vs Andaman Timber Industries Ltd.
Calcutta High Court · (2000) 158 CTR 458 : (2000) 242 ITR 204 : (2000) 109 TAXMAN 135
Income Tax Act, 1961 — Section 80HH
High Courts04 Jan 2000
Biswanath Dhara Vs Mritunjoy Dhara And Others
Calcutta High Court · 104 CWN 502
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts04 Jan 2000
State of West Bengal Vs Anwar alias Answar alias Anwar Rehman
Calcutta High Court · (2000) CriLJ 2189 : (2000) 2 RCR(Criminal) 745
Criminal Procedure Code, 1973 (CrPC) — Section 161, 167(2), 173, 173(2), 173(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 29, 37
High Courts04 Jan 2000Allowed
Calcutta Municipal Corporation and Another Vs Indian Automobiles (P) Ltd.
Calcutta High Court · AIR 2000 Cal 135 : 104 CWN 425
Calcutta Municipal Corporation Act, 1980 — Section 174
High Courts04 Jan 2000Dismissed
Hulisa Shaw Vs Ombalika Das (Nee Sarcar) and Others
Calcutta High Court · 104 CWN 138
Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1956 — Section 29(B)
High Courts04 Jan 2000Allowed
Santosh Kumar Chakraborty and Others Vs The State of West Bengal and Others
Calcutta High Court · 104 CWN 898