High Courts14 Mar 2000Dismissed
Burn Standard Co. Ltd. Vs Oil and Natural Gas Corporation Ltd. and Another
Calcutta High Court · (2000) 03 CAL CK 0021
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)
COURT ARCHIVE
Calcutta High Court judgments, 2000
582 judgments · page 24 of 30
High Courts14 Mar 2000
Commissioner of Income Tax Vs J.K. Industries Ltd.
Calcutta High Court · (2000) 158 CTR 17 : (2000) 245 ITR 457
Income Tax Act, 1961 — Section 245
High Courts13 Mar 2000
Commissioner of Income Tax Vs Nikunja Behari Das (Legal representative of Sarat Chandra Das)
Calcutta High Court · (2000) 161 CTR 441 : (2000) 244 ITR 244 : (2000) 112 TAXMAN 322
High Courts13 Mar 2000
D.K. Saha Vs Debendra Dholkia
Calcutta High Court · (2000) 3 CALLT 172 : (2000) 2 CHN 68 : (2001) 106 CompCas 492
Bankers Books Evidence Act, 1891 — Section 4Evidence Act, 1872 — Section 4General Clauses Act, 1897 — Section 27
High Courts10 Mar 2000
Rajat Mohan Chatterjee Vs Amitabh Banerjee
Calcutta High Court · (2000) 3 CALLT 56
Civil Procedure Code, 1908 (CPC) — Section 115A(3), 151, 17, 47Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 137, 64
High Courts10 Mar 2000
North Calcutta Co-operative Labour Contract Construction Society Limited and Others Vs Shri R. Tewari
Calcutta High Court · (2000) 2 CALLT 329
Limitation Act, 1963 — Section 5
High Courts10 Mar 2000
Baniprova Barua and Others Vs Rita Barua
Calcutta High Court · 105 CWN 298
Criminal Procedure Code, 1973 (CrPC) — Section 210, 210(1), 401, 482Penal Code, 1860 (IPC) — Section 34, 342, 498A
High Courts10 Mar 2000
Timken India Limited Vs Asstt. Commr. of Customs
Calcutta High Court · (2000) 69 ECC 778 : (2000) 117 ELT 544
Customs Act, 1962 — Section 74
High Courts10 Mar 2000
The Registrar General of Births, Deaths and Marriage, W.B. and Others Vs W.B. Non-Official Marriage Officers Asscn. and Others and Shaktipada Sengupta and Shyam Sundar Gupta State of West Bengal and Another Vs Nitya Ranjan Guha
Calcutta High Court · 104 CWN 973
Special Marriage Act, 1954 — Section 50
High Courts10 Mar 2000Dismissed
M/s. Tin Printers Pvt. Ltd. Vs Regional Provident Fund Commissioner, West Bengal and Others
Calcutta High Court · (2000) 2 CALLT 570 : (2001) 88 FLR 187
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7(A)Employees State Insurance Act, 1948 — Section 2, 2(22), 2(9)
High Courts09 Mar 2000
Munir Ahmed Vs Union of India
Calcutta High Court · (2000) 03 CAL CK 0033
Constitution of India, 1950 — Article 226
High Courts09 Mar 2000Dismissed
M/s. Suman Motor Ltd. Vs Escots Financial Services Ltd.
Calcutta High Court · (2001) 2 CALLT 371 : (2001) 106 CompCas 432 : 105 CWN 1
Civil Procedure Code, 1908 (CPC) — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 132, 138, 141, 142
High Courts08 Mar 2000
Bijoy Bhusan alias Mihir Roy Chowdhury Vs Smt. Ratna Roy Chowdhury
Calcutta High Court · (2000) 2 ALD(Cri) 553 : (2001) 2 CALLT 386 : (2001) 1 DMC 70 : (2000) 3 RCR(Criminal) 554
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128Family Courts Act, 1984 — Section 7(2)
High Courts08 Mar 2000
Shakila Parveen Vs Haider Ali alias Haider
Calcutta High Court · (2001) 2 CALLT 413 : (2001) 1 DMC 691 : (2001) 1 RCR(Criminal) 514
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 3(3), 4, 5Penal Code, 1860 (IPC) — Section 406, 498(A)
High Courts08 Mar 2000
Manas Sarkar and Others Vs University of Calcutta and Others
Calcutta High Court · AIR 2000 Cal 251
Constitution of India, 1950 — Article 226
High Courts07 Mar 2000
Mukherjee Estate (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2000) 161 CTR 470 : (2000) 244 ITR 1
Income Tax Act, 1961 — Section 256(1)
High Courts06 Mar 2000
Commissioner of Income Tax Vs Smt. Bharati C. Kothari
Calcutta High Court · (2000) 160 CTR 165 : (2000) 244 ITR 352 : (2001) 117 TAXMAN 538
Income Tax Act, 1961 — Section 54, 54(1)
High Courts03 Mar 2000
Universal Cables Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2000) 161 CTR 388 : (2000) 243 ITR 371 : (2000) 111 TAXMAN 9
Income Tax Act, 1961 — Section 32, 32A
High Courts03 Mar 2000
Ashoke Kr. Chandra Vs Smt. Arpita Chandra
Calcutta High Court · (2000) 2 DMC 675
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts03 Mar 2000
Jyoti Bhusan Bose and Another Vs State of West Bengal and Others
Calcutta High Court · (2000) 2 CALLT 243 : (2000) 1 CHN 768
Constitution of India, 1950 — Article 14, 21, 226West Bengal Town and Country (Planning and Development) Act, 1979 — Section 12, 134, 2(13), 2(7), 3