High Courts29 Jun 1999
Garfa Co-operative Stores Ltd. Vs Learned Second Industrial Tribunal and Others
Calcutta High Court · (2000) 2 LLJ 1236
COURT ARCHIVE
Calcutta High Court judgments, 1999
524 judgments · page 14 of 27
High Courts28 Jun 1999Allowed
Mohammad Jamil Vs Union of India (UOI) and Others
Calcutta High Court · (1999) CriLJ 3618
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(3), 22(5), 226
High Courts28 Jun 1999Dismissed
National Insurance Co. Ltd. Vs Susanta Das and Another
Calcutta High Court · (2001) ACJ 1047 : (2000) 84 FLR 140 : (2000) 1 LLJ 463
Workmens Compensation Act, 1923 — Section 30
High Courts28 Jun 1999
J.K. Industries Ltd. Vs Commissioner of Income Tax and Others
Calcutta High Court · (1999) 155 CTR 249 : (1999) 238 ITR 820
Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 245
High Courts28 Jun 1999
Danieli A C Officine Maccaniche SPA Vs Controller of Patents and Designs
Calcutta High Court · (2000) 1 CALLT 7
General Clauses Act, 1897 — Section 6Patents Act, 1970 — Section 15, 15(1), 21Patents and Designs Act, 1911 — Section 134, 78A, 78A(4)
High Courts25 Jun 1999
Bengal Bearing Private Ltd. Vs Hindustan Machine Tools Ltd. and Others
Calcutta High Court · 105 CWN 931
Civil Procedure Code, 1908 (CPC) — Section 21Contract Act, 1872 — Section 23, 28
High Courts25 Jun 1999Dismissed
Unifocus Company Pvt. Ltd. Vs Sai Television Ltd.
Calcutta High Court · (2000) 2 ILR (Cal) 43
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts24 Jun 1999Dismissed
Subodh Ch. Majumder Vs Smt. Mina majumder (Misra)
Calcutta High Court · (2000) 1 DMC 676
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 407
High Courts24 Jun 1999Allowed
Pratibha Sardar and Another Vs Tarun Kumar Haldar
Calcutta High Court · (1999) 2 CALLT 585
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 11 Rule 2, Order 21 Rule 11, Order 21 Rule 11(2), 47
High Courts24 Jun 1999
UCO Bank Vs Hara Parbati Cold Storage Pvt. Ltd. and Others
Calcutta High Court · (1999) 3 CALLT 410
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, 24, 25Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts24 Jun 1999
Sulata Lahiri Vs G.A. Randerian Ltd.
Calcutta High Court · (2000) 1 ILR (Cal) 546
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, 10
High Courts23 Jun 1999Dismissed
Idris Ali and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1999 Cal 337
Constitution of India, 1950 — Article 226
High Courts23 Jun 1999
Rajesh Kumar Jain Vs Union of India (UOI)
Calcutta High Court · (1999) 113 ELT 57
Customs Act, 1962 — Section 110, 110(2), 124, 124(1), 153
High Courts18 Jun 1999Allowed
Rabiyul Mondal Vs The State of West Bengal and Others
Calcutta High Court · (1999) 3 CALLT 19
Criminal Procedure Code, 1973 (CrPC) — Section 155(4), 198, 198(1), 199, 238Penal Code, 1860 (IPC) — Section 109, 376, 493, 494, 499
High Courts18 Jun 1999
Krishna Chandra Paul and Others Vs Md. Nantu Sk. and Another
Calcutta High Court · (1999) 2 CALLT 548 : (1999) 2 CHN 325
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 202(1), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts18 Jun 1999
Kishan Jawanjal and Others Vs Steel Authority of India Ltd. and Others
Calcutta High Court · (1999) 3 CALLT 24
Constitution of India, 1950 — Article 14, 16, 21, 226Contract Act, 1872 — Section 23Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(2)(d), 21
High Courts18 Jun 1999
Manas Kumar Ghosh Vs T.T.P. Mahmood and Another
Calcutta High Court · (2000) 2 CALLT 423 : 104 CWN 83 : (2000) 86 FLR 898
Companies Act, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 406, 428
High Courts18 Jun 1999Partly Allowed
Ajoy Kumar Rathod and Others Vs Union of India and Others
Calcutta High Court · (1999) 3 CALLT 423
Constitution of India, 1950 — Article 14, 21, 226, 367, 372General Clauses Act, 1897 — Section 2(42)
High Courts16 Jun 1999
Apurba Kr. Chakraborty and Others Vs State of West Bengal and Others
Calcutta High Court · (2000) 1 CALLT 198 : (1999) 2 CHN 174 : 2 CWN 404
Constitution of India, 1950 — Article 226
High Courts16 Jun 1999Dismissed
Kanoria Jute and Industries Ltd. and Others Vs Employees'' State Insurance Corporation and Others
Calcutta High Court · (2003) 1 LLJ 364
Employees State Insurance Act, 1948 — Section 2(15), 2(17), 85, 85A, 86Factories Act, 1948 — Section 2