COURT ARCHIVE

Calcutta High Court judgments, 1999

524 judgments · page 27 of 27

High Courts08 Jan 1999Allowed

Meghnath De Vs The State

Calcutta High Court · (1999) CriLJ 2252

Penal Code, 1860 (IPC) — Section 307

High Courts05 Jan 1999

Calcutta High Court · (1999) 2 CALLT 152 : (1999) CriLJ 1816

Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302, 34

High Courts01 Jan 1999

Calcutta High Court · (2000) 1 CALLT 285 : 104 CWN 1016

Specific Relief Act, 1963 — Section 16Transfer of Property Act, 1882 — Section 54

High Courts01 Jan 1999

Calcutta High Court · (1999) 2 CALLT 47