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Calcutta High Court judgments, 1996

425 judgments · page 5 of 22

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High Courts19 Sept 1996Allowed

Pradipta Basu Roy Chowdhury Vs Smt. Babita Basu Roy Chowdhury and Others

Calcutta High Court · (1997) 1 CALLT 331 : (1997) 2 DMC 15

Criminal Procedure Code, 1973 (CrPC) — Section 178, 181(4)Penal Code, 1860 (IPC) — Section 403, 405, 406
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High Courts19 Sept 1996

State of West Bengal Vs Shyamal Chatterjee and Others

Calcutta High Court · (1997) 1 CALLT 283

Criminal Procedure Code, 1973 (CrPC) — Section 167(5), 313, 401Penal Code, 1860 (IPC) — Section 120B, 419, 420, 468, 471
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High Courts17 Sept 1996

Commissioner of Gift Tax and Another Vs Bireswar Sarkar and Another

Calcutta High Court · (1997) 1 CALLT 176 : (1996) 2 CHN 279 : (1997) 223 ITR 411

Civil Procedure Code, 1908 (CPC) — Section 100, 96
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High Courts17 Sept 1996

Brooke Bond Lipton India Ltd. Vs Commissioner of Income Tax and Others

Calcutta High Court · (1996) 222 ITR 540

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 263
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High Courts17 Sept 1996

Biswanath Kumar Vs State of West Bengal

Calcutta High Court · (1997) 2 ILR (Cal) 75

Constitution of India, 1950 — Article 300A, 45A, 48A, 51AWest Bengal Land Reforms Act, 1955 — Section 2, 4B, 4C, 4D
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High Courts17 Sept 1996

Indo Asahi Glass Company and Another Vs Income Tax Officer and Others

Calcutta High Court · (1996) 222 ITR 534

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 201
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High Courts17 Sept 1996

Commissioner of Income Tax Vs D.P.S (I.) Pvt. Ltd.

Calcutta High Court · (1997) 1 CALLT 286 : (1996) 222 ITR 371

Income Tax Act, 1961 — Section 32Income Tax Rules, 1962 — Rule 5
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High Courts17 Sept 1996Allowed

The Commissioner of Income Tax, West Bengal IV, Calcutta Vs M/s. D.P.S.(I) Pvt. Ltd., Calcutta

Calcutta High Court · (1996) 09 CAL CK 0011

Read judgment
High Courts17 Sept 1996

COMMISSIONER OF GIFT TAX and Another Vs BIRESWAR SARKAR and Another

Calcutta High Court · (1997) 139 CTR 144 : (1997) 95 TAXMAN 93

Civil Procedure Code, 1908 (CPC) — Section 100, 96Gift Tax Act, 1958 — Section 16
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High Courts17 Sept 1996

BROOKE BOND LIPTON INDIA LTD. Vs COMMISSIONER OF INCOME TAX and Others

Calcutta High Court · (1997) 137 CTR 579

Income Tax Act, 1961 — Section 263
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High Courts17 Sept 1996

COMMISSIONER OF INCOME TAX Vs D. P. S. (I) (P) LTD.

Calcutta High Court · (1997) 140 CTR 556

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High Courts17 Sept 1996

INDO ASAHI GLASS CO. and Another Vs INCOME TAX OFFICER and Others

Calcutta High Court · (1997) 137 CTR 505 : (1998) 96 TAXMAN 122

Income Tax Act, 1961 — Section 201(1A)
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High Courts13 Sept 1996Allowed

Haridas Chatterjee Vs The State of West Bengal and Others

Calcutta High Court · (1997) 1 ALT(Cri) 24 : (1997) 1 CALLT 186

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts13 Sept 1996

Santi Swarup Sarkar Vs Pradip Kumar Sarkar and others

Calcutta High Court · AIR 1997 Cal 197

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 23 Rule 1A, Order 6 Rule 17, 115Succession Act, 1925 — Section 2, 232
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High Courts12 Sept 1996

S.K. Spinning Mills Vs Assistant Commissioner of Customs

Calcutta High Court · (1997) 73 ECR 296 : (1997) 93 ELT 31

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High Courts12 Sept 1996

Khushal Shamraoji Randive Vs Garden Reach Ship Builders and Engineers Ltd. and Others

Calcutta High Court · (1997) 1 CALLT 508

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
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High Courts12 Sept 1996

M/s. Overland Investment Ltd. and Vs State of West Bengal and others

Calcutta High Court · AIR 1997 Cal 18

Constitution of India, 1950 — Article 12, 19(1), 226, 32Reserve Bank of India Act, 1934 — Section 45(1), 45k, 45K(3), 45L
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High Courts12 Sept 1996

Bogunkedar High School Vs Samarendra Bandopadhyay and Others

Calcutta High Court · (1996) 09 CAL CK 0010

Constitution of India, 1950 — Article 215, 226, 32, 323AContempt of Courts Act, 1971 — Section 15, 15(1)(b), 16, 2(a), 2(b)
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High Courts11 Sept 1996

Dinesh Kumar Dandpat and Others Vs State of Bihar and Others

Calcutta High Court · (1996) 09 CAL CK 0028

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High Courts11 Sept 1996Allowed

Anil Kumar Tiwari Vs M/s. Vehicle Credit Corporation and Others

Calcutta High Court · (1996) 09 CAL CK 0007

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