COURT ARCHIVE

Calcutta High Court judgments, 1996

425 judgments · page 22 of 22

High Courts04 Jan 1996

Gautam Majumdar and another, etc. Vs Mithua Developments Private Ltd. and another

Calcutta High Court · AIR 1996 Cal 391 : 100 CWN 1048

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, 80Societies Registration Act, 1860 — Section 6, 7Societies Registration Rules, 1860 — Rule 17

High Courts04 Jan 1996Dismissed

Calcutta High Court · (1997) 2 ILR (Cal) 317

Constitution of India, 1950 — Article 162

High Courts01 Jan 1996Dismissed

Calcutta High Court · (1996) 01 CAL CK 0031

High Courts01 Jan 1996Allowed

Calcutta High Court · (1996) CriLJ 992

Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 3Essential Commodities Act, 1955 — Section 2, 7(1)

High Courts01 Jan 1996Dismissed

Calcutta High Court · (1996) 2 CALLT 287

Constitution of India, 1950 — Article 12, 226