COURT ARCHIVE

Calcutta High Court judgments, 1993

493 judgments · page 9 of 25

High Courts26 Jul 1993

Suresh Prasad Shaw Vs State of West Bengal and Others

Calcutta High Court · 98 CWN 948

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(5), 167(5), 167(6), 244Prevention of Food Adulteration Act, 1954 — Section 14, 14A, 16(1)(a)(1), 2, 20

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High Courts20 Jul 1993

Lalchand Chhaganmull Vs Bengal Warehouse and Construction Pvt. Ltd.

Calcutta High Court · (1994) 1 CALLT 337 : 98 CWN 488

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 4, Order 43 Rule 1, 151Companies Act, 1956 — Section 433

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High Courts20 Jul 1993Dismissed

Daulat Ram Nopany Charity Fund Vs Calcutta Municipal Corporation

Calcutta High Court · 98 CWN 209 : (1994) 1 ILR (Cal) 409

Calcutta Municipal Corporation Act, 1980 — Section 401Calcutta Municipal Corporation Rules, 1951 — Rule 30

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High Courts20 Jul 1993Dismissed

Pankaj Banerjee Vs Prasanta Kumar Sur

Calcutta High Court · (1994) 1 ILR (Cal) 1

Conduct of Elections Rules, 1961 — Rule 54A, 56, 56A, 56A(1), 56A(2)

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High Courts19 Jul 1993Allowed

Union of India (UOI) and Others Vs Sukh Ram Singh alias S.R. Singh

Calcutta High Court · (1994) 1 CALLT 228

Constitution of India, 1950 — Article 226, 311(2)

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High Courts16 Jul 1993

Ajit Kumar Moitra Vs Union of India (UOI)

Calcutta High Court · (1993) 2 ILR (Cal) 162

N.J.M.C. Conduct, Discipline and Appeal Rules, 1982 — Rule 23, 25

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High Courts16 Jul 1993

Union of India Vs M/s. Jain and Associates and another

Calcutta High Court · AIR 1994 Cal 106

Arbitration Act, 1940 — Section 13, 30

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High Courts16 Jul 1993

H.D. Barman Vs CBI/SPE/Calcutta Through State of W.B.

Calcutta High Court · 98 CWN 901

Constitution of India, 1950 — Article 254, 254(1), 254(2)General Clauses Act, 1897 — Section 8Penal Code, 1860 (IPC) — Section 120B, 161, 162, 163, 164

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High Courts15 Jul 1993

The Screen Corpn. (1938) Pvt. Ltd. Vs Biswanath Deb and Others

Calcutta High Court · (1994) 1 CALLT 427

Constitution of India, 1950 — Article 14West Bengal Premises Tenancy Act, 1956 — Section 1(3), 13, 3, 3(1), 3(2)

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High Courts15 Jul 1993Allowed

Fitwell Fastner (India) Pvt. Ltd. Vs Collector of Customs

Calcutta High Court · (1993) 68 ELT 50

Central Excise Rules, 1944 — Rule 8(1)Customs Act, 1962 — Section 12, 14, 14(1), 14(2), 25(1)Customs Tariff Act, 1975 — Section 3

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High Courts12 Jul 1993

Commissioner of Income Tax Vs Shah Services

Calcutta High Court · (1994) 73 TAXMAN 154

Income Tax Act, 1961 — Section 139, 139(1), 139(8), 139(8)(a), 154

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High Courts12 Jul 1993Allowed

India Steel Corporation and Others Vs Sri Ahindra Lal Datta and Another

Calcutta High Court · (1993) 2 CALLT 269

Income Tax Act, 1961 — Section 2(31), 275A, 276, 276A, 276B

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High Courts12 Jul 1993Dismissed

Smt. Minati Das Vs Radhakanta Patra and Others

Calcutta High Court · (1994) 2 CALLT 432

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(5), 226, 231Evidence Act, 1872 — Section 3, 73Penal Code, 1860 (IPC) — Section 302

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High Courts11 Jul 1993Allowed

Haradhan Mukherjee Vs Monojit Sen

Calcutta High Court · (1994) 1 ILR (Cal) 230

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 23 Rule 3Companies (Court) Rules, 1959 — Rule 272, 273Companies Act, 1956 — Section 148, 434

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High Courts09 Jul 1993

Commissioner of Income Tax Vs Mercantile Construction Co.

Calcutta High Court · (1994) 74 TAXMAN 41

Income Tax Act, 1961 — Section 139, 139(8), 256(1), 32A, 32A(2)(b)(iii)

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High Courts09 Jul 1993

Commissioner of Income Tax and Others Vs Graphite India Ltd.

Calcutta High Court · (1994) 209 ITR 88

Income Tax Act, 1961 — Section 211, 214

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High Courts09 Jul 1993

A. Stock and Co. (In Liquidation) and Official Liquidator Vs Dilip Kumar Chakraborty and others

Calcutta High Court · AIR 1994 Cal 1 : (1996) 87 CompCas 139

Companies Act, 1956 — Section 543, 543(1)General Clauses Act, 1897 — Section 3(22)Industrial Reconstruction Bank of India Act, 1984 — Section 36, 36(3), 64

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High Courts09 Jul 1993Allowed