COURT ARCHIVE

Calcutta High Court judgments, 1993

493 judgments · page 11 of 25

High Courts30 Jun 1993

Pressman Advertising and Marketing Pvt. Ltd. Vs Commissioner of Income Tax and Another

Calcutta High Court · (1994) 121 CTR 89 : (1994) 208 ITR 768 : (1995) 78 TAXMAN 545

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 263, 35CCA, 35CCA(2)

High Courts29 Jun 1993Allowed

Bhibhuti Krishna Banerjee Vs The State and Another

Calcutta High Court · (1993) 2 CALLT 353

Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(5), 401(5), 482

High Courts29 Jun 1993Allowed

C.D. Singh alias Chandra Dip Singh Vs Union of India and Others

Calcutta High Court · 98 CWN 309

Constitution of India, 1950 — Article 226

High Courts29 Jun 1993

Union of India (UOI) Vs Sancheti Food Products Ltd.

Calcutta High Court · (1994) 68 ELT 341

Customs Act, 1962 — Section 130(1), 130(3), 27, 27(5)Finance Act, 1988 — Section 78

High Courts28 Jun 1993Dismissed

Mahabir Das Vs UCO Bank

Calcutta High Court · (1994) 1 CALLT 40 : (1995) 71 FLR 540 : (1995) 1 LLJ 535

UCO Bank (Officers) Service Regulations, 1979 — Regulation 47

High Courts28 Jun 1993

State of West Bengal Vs Mouirujjaman Mullick and Others

Calcutta High Court · 97 CWN 1075

Constitution of India, 1950 — Article 14, 16(1), 226, 32, 39(d)

High Courts28 Jun 1993Dismissed

Collector of Customs Vs Lexus Exports Private Ltd.

Calcutta High Court · (1994) 48 ECC 10 : (1994) 69 ELT 228

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 11, 11(1), 11(2), 113, 113(1)Foreign Exchange Regulation Act, 1973 — Section 12(1), 18, 18(1), 23, 67

High Courts28 Jun 1993

Govind Ram Agarwal Vs Collector of Customs

Calcutta High Court · (1993) 67 ELT 215

Customs Act, 1962 — Section 129(5)

High Courts28 Jun 1993

Satya Ranjan Dey Vs State Transport Authority

Calcutta High Court · 98 CWN 327 : (1993) 2 ILR (Cal) 65

High Courts25 Jun 1993

Smt. Karunamoyee Sett and Others Vs Smt. Lakshmi Rani Debi alias Khudubala Debi

Calcutta High Court · (1993) 2 CALLT 177 : 97 CWN 1107

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 18, 19, 21, 23Succession Act, 1925 — Section 265, 268, 384, 388(1), 388(2)

High Courts25 Jun 1993Allowed

Pratima Kundu Vs Dibendu Kundu

Calcutta High Court · 97 CWN 1178 : (1993) 2 ILR (Cal) 141

Succession Act, 1925 — Section 213

High Courts24 Jun 1993

Shankar Kumar Dey Vs State of West Bengal

Calcutta High Court · (1993) 1 ILR (Cal) 461

Motor Vehicles Act, 1988 — Section 80

High Courts24 Jun 1993Allowed

Shyamlal Sao Vs Bablu Rakhit and Others

Calcutta High Court · (1993) 2 CALLT 475

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 2, Order 16 Rule 3, Order 16 Rule 4, 115

High Courts24 Jun 1993

Honey Traders Vs Union of India (UOI)

Calcutta High Court · (1994) 46 ECC 201 : (1994) 53 ECR 504 : (1995) 79 ELT 398

Central Excises and Salt Act, 1944 — Section 2

High Courts22 Jun 1993

Chandrakant Seth Vs Collector of Customs

Calcutta High Court · (1996) 55 ECC 31 : (1993) 68 ELT 289

Customs Act, 1962 — Section 124, 129D, 28, 47

High Courts22 Jun 1993

Derby Tea and Industries Ltd. and Others Vs UCO Bank

Calcutta High Court · 98 CWN 9

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 2, Order 34 Rule 4, 33, 34

High Courts21 Jun 1993Allowed

Associated Pigments Ltd. Vs Superintendent of Central Excise

Calcutta High Court · (1993) 68 ELT 514

Central Excises and Salt Act, 1944 — Section 11A, 11A(3)

High Courts21 Jun 1993

Ghosh Industries Vs Ex Parte: U.C.O. Bank

Calcutta High Court · (1993) 1 ILR (Cal) 526

City Civil Court Act, 1953 — Section 5(3)

High Courts18 Jun 1993Dismissed

Nilendu Sen Vs Pratip Kumar Sen

Calcutta High Court · (1993) 2 CALLT 394 : (1995) 1 ILR (Cal) 34

Evidence Act, 1872 — Section 60, 61, 68Succession Act, 1925 — Section 63

High Courts17 Jun 1993

Indian Steel and Wire Products Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1994) 208 ITR 740

Income Tax Act, 1961 — Section 253, 254