High Courts22 Jan 1990
COMMISSIONER OF GIFT-TAX Vs PRATYUSH BHARTIA.
Calcutta High Court · (1992) 107 CTR 304 : (1992) 193 ITR 586 : (1992) 53 TAXMAN 107 : (1990) 53 TAXMAN 107
Gift Tax Act, 1958 — Section 26(1)Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Calcutta High Court judgments, 1990
538 judgments · page 26 of 27
High Courts22 Jan 1990
Commissioner of Income Tax Vs Russell Properties (P.) Ltd.
Calcutta High Court · (1995) 79 TAXMAN 145
Income Tax Act, 1961 — Section 207, 208, 209, 210, 211
High Courts19 Jan 1990Allowed
Maula Bux and Others Vs State of West Bengal and Others
Calcutta High Court · 94 CWN 650
Constitution of India, 1950 — Article 13( 2), 14, 16, 166, 19(1)(f)
High Courts19 Jan 1990
United Liner Agencies of India (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1992) 107 CTR 237 : (1993) 201 ITR 704 : (1992) 61 TAXMAN 148
Income Tax Act, 1961 — Section 28, 56
High Courts19 Jan 1990
Maula Bux and etc. Vs State of West Bengal and others etc.
Calcutta High Court · AIR 1990 Cal 318 : (1990) 1 CALLT 174 : (1990) 1 CHN 233 : 94 CWN 650
Administrative Service (Appointment by Promotion) Regulations, 1955 — Regulation 5Calcutta Municipal (Amendment) Act, 1951 — Section 247Calcutta Municipal Act, 1923 — Section 3(7)
High Courts19 Jan 1990
COMMISSIONER OF INCOME TAX Vs ANAND BHANDAR.
Calcutta High Court · (1992) 108 CTR 244
High Courts19 Jan 1990
COMMISSIONER OF INCOME TAX Vs PEICO ELECTRONICS and ELECTRICALS LTD.
Calcutta High Court · (1992) 107 CTR 240
High Courts18 Jan 1990
Singlo (India) Tea Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1993) 68 TAXMAN 302
Income Tax Act, 1961 — Section 256(1)
High Courts18 Jan 1990
COMMISSIONER OF INCOME TAX Vs HIMALAYAN ENDEAVOUR (P) LTD.
Calcutta High Court · (1992) 106 CTR 200
High Courts16 Jan 1990
COMMISSIONER OF INCOME TAX Vs HARI SANKAR PAREEK.
Calcutta High Court · (1992) 107 CTR 19 : (1992) 62 TAXMAN 159
High Courts15 Jan 1990Dismissed
Jenson and Nicholson (India) Ltd. and Others Vs Union of India (UOI) and Others
Calcutta High Court · (1990) 30 ECR 87
High Courts15 Jan 1990
Atmaram Kanoria and Others Vs L.K.R. Prasad and Others
Calcutta High Court · (1990) 2 CALLT 102 : 94 CWN 393 : (1994) 1 ILR (Cal) 168
Calcutta Municipal Corporation (Amendment) Ordinance, 1989 — Section 398AContempt of Courts Act, 1971 — Section 2
High Courts12 Jan 1990
Manas Kumar Dutta and Another Vs Alok Dutta
Calcutta High Court · (1991) 2 DMC 254
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 6(2)Hindu Marriage (Amendment) Act, 1956 — Section 27
High Courts12 Jan 1990Dismissed
Manab alias Manabendra Barman Vs Suvadra alias Swati Burman and Others
Calcutta High Court · 94 CWN 849 : (1991) 1 DMC 465
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 151Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20Hindu Marriage Act, 1955 — Section 24
High Courts12 Jan 1990
The Ganganagar Sugar Mills Ltd. Vs Upper Ganges Sugar Mills Ltd. and another
Calcutta High Court · AIR 1990 Cal 438 : (1990) 1 CALLT 248
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts12 Jan 1990
India Foils Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1995) 79 TAXMAN 255
Capital Issues (Control) Act, 1947 — Section 3Companies (Profits) Surtax Act, 1964 — Section 18Companies Act, 1956 — Section 2(32), 81, 93
High Courts12 Jan 1990
Commissioner of Income Tax Vs Bagree Estates (P.) Ltd.
Calcutta High Court · (1992) 107 CTR 308 : (1993) 201 ITR 445 : (1992) 61 TAXMAN 146
Income Tax Act, 1961 — Section 154, 2(40), 214
High Courts12 Jan 1990
Padmanava Ghosh Vs Aparajita Ghosh
Calcutta High Court · (1990) 1 CALLT 296 : (1991) 1 DMC 599
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(1)
High Courts12 Jan 1990
Brooke Bond India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1991) 59 TAXMAN 82
Income Tax Act, 1961 — Section 256(1), 35(1)(b)(viii), 35B, 35B(1)(b)(vi), 35B(1)(b)(viii)
High Courts11 Jan 1990
Commissioner of Income Tax Vs Ganga Prasad Birla (HUF)
Calcutta High Court · (1992) 101 CTR 118 : (1993) 199 ITR 173
Income Tax Act, 1961 — Section 2(13), 28, 80K