High Courts08 Feb 1990Allowed
Goutam Basu Vs Nina Basu
Calcutta High Court · (1991) 1 DMC 532
Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)
COURT ARCHIVE
Calcutta High Court judgments, 1990
538 judgments · page 25 of 27
High Courts08 Feb 1990Dismissed
Gautam Basu Vs Nina Basu
Calcutta High Court · (1990) 2 DMC 476
Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)
High Courts08 Feb 1990
Chinmoy Sarkar and etc. Vs Md. Shaniat Hossain and etc.
Calcutta High Court · AIR 1990 Cal 412 : 94 CWN 425 : (1994) 1 ILR (Cal) 82
Constitution of India, 1950 — Article 12, 226
High Courts07 Feb 1990Allowed
Sisir Kumar Mallik Vs Rajkrishna Bhar
Calcutta High Court · (1994) 2 ILR (Cal) 480
Civil Procedure Code, 1908 (CPC) — Section 80West Bengal Estates Acquisition Act, 1953 — Section 6(1), 6(2)
High Courts06 Feb 1990
Hooghly Mills Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1992) 103 CTR 352 : (1993) 199 ITR 336 : (1992) 62 TAXMAN 83
Income Tax Act, 1961 — Section 245A, 245BA, 245C(1), 245H
High Courts06 Feb 1990
Nirmal Kumar Chhajer Vs Block Development Officer
Calcutta High Court · 94 CWN 590 : (1995) 2 ILR (Cal) 572
Constitution of India, 1950 — Article 226
High Courts05 Feb 1990
COMMISSIONER OF INCOME TAX Vs CENTURY ENKA LIMITED.
Calcutta High Court · (1992) 107 CTR 14
High Courts05 Feb 1990
COMMISSIONER OF INCOME TAX Vs BENGAL JUTE MILLS CO. LTD.
Calcutta High Court · (1992) 107 CTR 34
High Courts02 Feb 1990
Karala Valley Tea Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1995) 1 ILR (Cal) 299 : (1990) 186 ITR 1
Income Tax Act, 1961 — Section 79
High Courts02 Feb 1990Dismissed
Mithilesh Kumar Jha Vs Allahabad Bank and Others
Calcutta High Court · (1990) 2 CALLT 182
Allahabad Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 6(10)Constitution of India, 1950 — Article 226, 226(1), 226(2)
High Courts02 Feb 1990
Satya Vijay Exports (P) Ltd. Vs Collector of Customs
Calcutta High Court · (1990) 48 ELT 344
High Courts02 Feb 1990
Regional Passengers Association Vs Haripal Jangipur Rajbalhat Bus Syndicate
Calcutta High Court · (1994) 2 ILR (Cal) 456
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 225, 226, 227, 230General Clauses Act, 1897 — Section 8
High Courts26 Jan 1990
Orient Paper and Indus. Ltd. Vs Addl. Secy. G.O.I., Min. of Finance
Calcutta High Court · (1991) 53 ELT 545
Central Excise Rules, 1944 — Rule 10, 10A, 56A, 56A(2)Central Excises and Salt Act, 1944 — Section 4(4)
High Courts25 Jan 1990
Grindlays Bank Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1990) 183 ITR 62
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 133, 192, 192(1), 200
High Courts25 Jan 1990Dismissed
Goodwill Tea and Industries Limited and Another Vs Union of India (UOI) and Others
Calcutta High Court · (1990) 27 ECC 240
Constitution of India, 1950 — Article 226
High Courts25 Jan 1990
Commissioner of Income Tax Vs Jiyajeerao Cotton Mills Ltd.
Calcutta High Court · (1995) 79 TAXMAN 51
Income Tax Act, 1922 — Section 10(2)(xv)Income Tax Act, 1961 — Section 256(2), 28, 29, 30, 30
High Courts25 Jan 1990Dismissed
Mahalakshmi Fibres and Industries Ltd. Vs Union of India (UOI)
Calcutta High Court · (1990) 48 ELT 161
High Courts25 Jan 1990
Dr. Ajoy Kumar Basu Vs Union of India (UOI) and Others
Calcutta High Court · (1990) 1 CALLT 319
Constitution of India, 1950 — Article 226(2)Criminal Procedure Code, 1973 (CrPC) — Section 173(8)
High Courts25 Jan 1990
Dipak Basu Vs Loch Lomond Lodge (P) Ltd.
Calcutta High Court · (1991) 1 CALLT 269
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Transfer of Property Act, 1882 — Section 108West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(6)
High Courts24 Jan 1990
Himmatsingka Motor Works Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1993) 109 CTR 495 : (1993) 200 ITR 749 : (1992) 62 TAXMAN 259
Income Tax Act, 1961 — Section 139(2), 139(4), 143, 143(3), 144