High Courts18 Sept 1989

Dr. Roma Sur Vs State of West Bengal

Calcutta High Court · 95 CWN 1

Calcutta Municipal Corporation Act, 1980 — Section 119, 120, 120(a), 131, 158Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 9Constitution of India, 1950 — Article 14, 19, 20, 226, 246(3)