COURT ARCHIVE

Calcutta High Court judgments, 1989

586 judgments · page 30 of 30

High Courts13 Jan 1989

Surendra Chandra Das Vs Indian Iron And Steel Co. Ltd. and Others

Calcutta High Court · 93 CWN 913

High Courts13 Jan 1989Dismissed

Calcutta High Court · (1989) 20 ECR 528 : (1989) 41 ELT 64

Customs Act, 1962 — Section 129A, 129A(2), 129D, 129D(4)Income Tax Act, 1922 — Section 10(2)

High Courts12 Jan 1989Allowed

Calcutta High Court · 93 CWN 983

Constitution of India, 1950 — Article 12, 21, 311

High Courts10 Jan 1989

Calcutta High Court · (1989) 80 CTR 7 : (1990) 186 ITR 385 : (1989) 45 TAXMAN 206

Income Tax Act, 1961 — Section 185, 256

High Courts09 Jan 1989Allowed

Calcutta High Court · 93 CWN 640

Constitution of India, 1950 — Article 14

High Courts03 Jan 1989

Calcutta High Court · (1992) 62 TAXMAN 51

Income Tax Act, 1961 — Section 256, 263, 44C