High Courts07 Mar 1989

Dipankar Chatterjee Vs Rupa Roy

Calcutta High Court · 94 CWN 26

Civil Procedure Code, 1908 (CPC) — Section 151Guardians and Wards Act, 1890 — Section 25Hindu Marriage Act, 1955 — Section 13B, 25, 26, 28, 28(2)