High Courts06 Feb 1986
Controller of Estate Duty Vs Shyamal Bikash Sett
Calcutta High Court · (1987) 59 CTR 139 : 90 CWN 739 : (1986) 162 ITR 231 : (1987) 33 TAXMAN 406
Estate Duty Act, 1953 — Section 53, 53(1), 62
COURT ARCHIVE
Calcutta High Court judgments, 1986
429 judgments · page 20 of 22
High Courts06 Feb 1986
Sukumar Chandra Roy Vs Commissioner of Commercial Taxes
Calcutta High Court · (1987) 67 STC 87
Constitution of India, 1950 — Article 226
High Courts03 Feb 1986Dismissed
Centax (India) Ltd. Vs Vinmar Impex Inc. and Others
Calcutta High Court · AIR 1986 Cal 356
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 124
High Courts03 Feb 1986Allowed
Nuddea Tea Co. Ltd. Vs Asok Kumar Saha and Others
Calcutta High Court · (1988) 64 CompCas 775
Companies Act, 1956 — Section 108, 155Stamp Act, 1899 — Section 12
High Courts03 Feb 1986
Commissioner of Income Tax Vs Nathmal Bhuwalka
Calcutta High Court · (1986) 53 CTR 233 : (1987) 164 ITR 747
High Courts03 Feb 1986
Commissioner of Income Tax Vs Guest Keen Williams Limited
Calcutta High Court · (1986) 53 CTR 147 : (1987) 166 ITR 405
Income Tax Act, 1961 — Section 80JIncome Tax Rules, 1962 — Rule 19A
High Courts03 Feb 1986
Income Tax OFFICER Vs SMT. BHIKI BHAIYA.
Calcutta High Court · (1986) 17 ITD 510
Income Tax Act, 1961 — Section 147(a), 147(b)
High Courts31 Jan 1986
Vishwa Industrial Co. Pvt. LTD. Vs Assistant Collector of C. Ex.
Calcutta High Court · (1989) 39 ELT 246
Central Excises and Salt Act, 1944 — Section 11A
High Courts31 Jan 1986
Balurghat Transport Co. Vs The Luxmi Tea Co. Ltd.
Calcutta High Court · AIR 1987 Cal 370
Carriers Act, 1865 — Section 10, 8
High Courts31 Jan 1986Dismissed
Tarakeswar Saha Vs Sm. Binapani Saha
Calcutta High Court · 91 CWN 152
Hindu Marriage Act, 1955 — Section 13, 19, 21, 28
High Courts31 Jan 1986
Pilani Investment Corporation Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1986) 55 CTR 30 : (1987) 165 ITR 138
Income Tax Act, 1961 — Section 154, 80M, 85A
High Courts30 Jan 1986
Syed Zamir Hossain Vs The West Bengal and Others
Calcutta High Court · (1986) 01 CAL CK 0041
Constitution of India, 1950 — Article 311Road Transport Corporations Act, 1950 — Section 34
High Courts30 Jan 1986
Commissioner of Income Tax Vs Kanoria General Dealers (P.) Ltd.
Calcutta High Court · (1986) 53 CTR 165 : (1986) 159 ITR 524 : (1986) 26 TAXMAN 216
Income Tax Act, 1961 — Section 256(1)
High Courts29 Jan 1986
Santi Deb Vs Nitai Chandra Deb and Others
Calcutta High Court · 90 CWN 509
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(3), 125(4), 125(5)
High Courts29 Jan 1986
Durga Ruhi Das Vs The State
Calcutta High Court · (1986) CriLJ 1620
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 313Penal Code, 1860 (IPC) — Section 304
High Courts28 Jan 1986
Commissioner of Income Tax Vs Nirmal Kumar and Co.
Calcutta High Court · (1986) 53 CTR 148 : (1986) 161 ITR 413 : (1986) 26 TAXMAN 382
High Courts28 Jan 1986
Commissioner of Income Tax Vs Lohaty Bros. (P.) Ltd.
Calcutta High Court · (1986) 53 CTR 150 : (1987) 164 ITR 730 : (1986) 26 TAXMAN 226
High Courts28 Jan 1986
Commissioner of Income Tax Vs Hiralal Shankarlal
Calcutta High Court · (1988) 67 CTR 179 : (1987) 165 ITR 124 : (1987) 30 TAXMAN 276
Income Tax Act, 1961 — Section 271(1)
High Courts28 Jan 1986
Organon (India) Limited Vs Commissioner of Income Tax
Calcutta High Court · (1988) 172 ITR 354
Income Tax Act, 1961 — Section 35B, 80J
High Courts27 Jan 1986
COMMISSIONER OF Income Tax Vs BIBHUTI BHUSAN MALLICK.
Calcutta High Court · (1987) 55 CTR 33 : (1986) 55 CTR 33 : (1987) 165 ITR 107
Income Tax Act, 1961 — Section 148, 256(1)