High Courts20 Feb 1986
Commissioner of Income Tax Vs S.B. Electric Mart (P.) Ltd.
Calcutta High Court · (1988) 172 ITR 318
Income Tax Act, 1961 — Section 104
COURT ARCHIVE
Calcutta High Court judgments, 1986
429 judgments · page 19 of 22
High Courts19 Feb 1986
Jatiram Gharami and Others Vs Atul Krishna Das Kuri and Others
Calcutta High Court · AIR 1988 Cal 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94, 100, 101Evidence Act, 1872 — Section 101, 102, 103, 104, 114
High Courts18 Feb 1986Dismissed
Indian Cable Co. Ltd. and Another Vs Collector of Customs and Others
Calcutta High Court · (1988) 16 ECC 136 : (1988) 17 ECR 748 : (1987) 30 ELT 680
Constitution of India, 1950 — Article 136, 226Customs Act, 1962 — Section 12, 131(3), 23(1), 23(3), 24
High Courts18 Feb 1986
Commissioner of Income Tax Vs Alfred Herbert (India) Pvt. Ltd.
Calcutta High Court · (1986) 52 CTR 321 : (1986) 159 ITR 583
Income Tax Act, 1961 — Section 139(2), 139(2), 143(3), 147, 160
High Courts18 Feb 1986
Dey''s Medical Stores Mfg. (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1986) 53 CTR 193 : (1986) 162 ITR 630
Income Tax Act, 1961 — Section 147
High Courts18 Feb 1986
Commissioner of Income Tax Vs Alfred Herbert (India) (P.) Ltd.
Calcutta High Court · (1986) 26 TAXMAN 145
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 10, 41, 43Income Tax Act, 1961 — Section 139(2), 143(3), 147, 147(a), 147(b)
High Courts18 Feb 1986
Kartick Chandra Das Vs Sabita Das
Calcutta High Court · 90 CWN 984
Evidence Act, 1872 — Section 45Hindu Marriage Act, 1955 — Section 11, 12, 13, 13, 14
High Courts17 Feb 1986
Mullick Somnath Charitable Trust Vs Commissioner of Income Tax
Calcutta High Court · (1986) 52 CTR 308 : (1986) 160 ITR 3 : (1986) 26 TAXMAN 156
Income Tax Act, 1961 — Section 11, 2
High Courts17 Feb 1986
Chairman, Bolpur Municipality Vs Sushanta Sengupta and Others
Calcutta High Court · 90 CWN 821
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 173(9), 251, 311, 319Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 307, 341, 352, 427
High Courts12 Feb 1986
Krishna Ch. Santra Vs The State
Calcutta High Court · (1986) CriLJ 2077
Penal Code, 1860 (IPC) — Section 302
High Courts12 Feb 1986Allowed
Bharat Petroleum Corporation Ltd. and Another Vs Sushama Ghosh and Others
Calcutta High Court · 90 CWN 624
Motor Vehicles Act, 1988 — Section 110B
High Courts10 Feb 1986
Controller of Estate Duty Vs Lokendra Kumar Roy Chowdhury and Others
Calcutta High Court · (1986) 55 CTR 39 : (1987) 167 ITR 334 : (1986) 26 TAXMAN 774
Estate Duty Act, 1953 — Section 23
High Courts10 Feb 1986Dismissed
Indian Aluminium Co. Ltd. and Another Vs Collector of Customs and Others
Calcutta High Court · (1986) 8 ECC 167 : (1986) 25 ELT 666
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 130, 139(E)
High Courts10 Feb 1986Allowed
Indian Explosives Limited Vs Assistant Commissioner of Commercial Taxes and Others
Calcutta High Court · (1986) 63 STC 404
Explosives Act, 1884 — Section 5
High Courts10 Feb 1986
City College Vs State of West Bengal and Others
Calcutta High Court · 90 CWN 720 : (1987) 1 LLJ 41
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 10, 11, 12, 13, 14Payment of Gratuity Act, 1972 — Section 3, 7
High Courts09 Feb 1986
Controller of Estate Duty Vs Nirmal Kumar Fatehpuria
Calcutta High Court · (1987) 168 ITR 75
Estate Duty Act, 1953 — Section 62(1), 73(5)General Clauses Act, 1897 — Section 8Income Tax Act, 1922 — Section 46(1)
High Courts07 Feb 1986
Commissioner of Income Tax Vs Gramophone Co. of India Ltd.
Calcutta High Court · (1986) 52 CTR 316 : (1986) 162 ITR 725 : (1986) 26 TAXMAN 250
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 80D
High Courts07 Feb 1986
Bharat Warehousing Corporation and Others Vs Collector of Customs
Calcutta High Court · (1989) 24 ECR 97 : (1988) 34 ELT 423
Customs Act, 1962 — Section 58 , 58, 58(1), 58(2)
High Courts06 Feb 1986Allowed
Dwijendra Lal Sarkar and Others Vs Pritimoy Hore and Others
Calcutta High Court · 90 CWN 885
Calcutta University Act, 1979 — Section 4(6)(b)Constitution of India, 1950 — Article 226
High Courts06 Feb 1986
Simon Carves India Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1986) 54 CTR 178 : (1986) 159 ITR 167 : (1986) 28 TAXMAN 375
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 80O