High Courts01 Jul 1985

Sankarlal Saraf Vs State of West Bengal

Calcutta High Court · (1986) 9 ECC 85 : (1993) 67 ELT 477

Criminal Procedure Code, 1973 (CrPC) — Section 167, 439, 482Customs Act, 1962 — Section 104, 135Foreign Exchange Regulation Act, 1973 — Section 35