High Courts14 Jan 1985
Commissioner of Income Tax Vs Oyster Packagers (P.) Ltd.
Calcutta High Court · (1986) 53 CTR 427 : (1985) 152 ITR 471
Income Tax Act, 1961 — Section 80J
COURT ARCHIVE
Calcutta High Court judgments, 1985
371 judgments · page 19 of 19
High Courts14 Jan 1985
Commissioner of Income Tax Vs Jiyajeerao Cotton Mills Ltd.
Calcutta High Court · (1985) 154 ITR 323
Companies (Profits) Surtax Act, 1964 — Rule 1Income Tax Act, 1961 — Section 57, 80K, 80L, 80M
High Courts10 Jan 1985Allowed
Sanat Kumar Banerjee Vs State of West Bengal and Others
Calcutta High Court · 89 CWN 752
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 198, 199, 199(1)Penal Code, 1860 (IPC) — Section 500, 501, 502
High Courts10 Jan 1985Dismissed
Smt. Urmila Dasi Vs Probodh Ch. Ghosh and Another
Calcutta High Court · AIR 1986 Cal 383 : 89 CWN 465
Trusts Act, 1882 — Section 82
High Courts10 Jan 1985
Clan Line Steamers Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1986) 54 CTR 165 : (1985) 156 ITR 631 : (1985) 23 TAXMAN 466
Income Tax Act, 1922 — Section 35Income Tax Act, 1961 — Section 154, 244, 297(2)
High Courts09 Jan 1985
R.K. Gupta Vs Sankar Mukherjee and Another
Calcutta High Court · (1985) CriLJ 1025 : 89 CWN 526
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 500
High Courts08 Jan 1985
Commissioner of Income Tax Vs R.V. Briggs and Co. (P.) Ltd.
Calcutta High Court · (1986) 54 CTR 147 : (1985) 155 ITR 495 : (1986) 25 TAXMAN 105
Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 256(1)Industrial Disputes Act, 1947 — Section 17
High Courts07 Jan 1985
Oil India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1986) 50 CTR 355 : (1986) 159 ITR 151
Income Tax Act, 1961 — Section 32, 33
High Courts07 Jan 1985
Commissioner of Income Tax Vs Doon Foundation
Calcutta High Court · (1986) 53 CTR 440 : (1985) 154 ITR 208
Income Tax Act, 1961 — Section 10(22), 12A
High Courts01 Jan 1985
Hindustan Steel Ltd. Vs R.N. Banerjee
Calcutta High Court · (1985) 1 LLJ 214
Constitution of India, 1950 — Article 12, 14, 15, 16, 298
High Courts01 Jan 1985
Commissioner of Income Tax Vs Birla Cotton Spinning and Weaving Mills Ltd.
Calcutta High Court · (1987) 60 CTR 186 : (1986) 54 CTR 257 : (1986) 157 ITR 516
Income Tax Act, 1961 — Section 212, 273