Commissioner of Income Tax Vs Janata Medical Stores
Calcutta High Court · (1985) 46 CTR 340 : (1985) 155 ITR 377 : (1985) 23 TAXMAN 426
COURT ARCHIVE
387 judgments · page 7 of 20
Calcutta High Court · (1985) 46 CTR 340 : (1985) 155 ITR 377 : (1985) 23 TAXMAN 426
Calcutta High Court · 89 CWN 623
Calcutta High Court · (1985) 47 CTR 366 : (1985) 155 ITR 60 : (1987) 30 TAXMAN 664
Calcutta High Court · AIR 1985 Cal 193 : 89 CWN 9
Calcutta High Court · AIR 1984 Cal 352
Calcutta High Court · 89 CWN 270 : (1986) 61 STC 131
Calcutta High Court · (1985) 45 CTR 146 : (1985) 155 ITR 63 : (1985) 21 TAXMAN 433
Calcutta High Court · (1986) 60 CompCas 920
Calcutta High Court · (1985) CriLJ 281
Calcutta High Court · AIR 1984 Cal 412 : 89 CWN 16
Calcutta High Court · AIR 1985 Cal 328
Calcutta High Court · (1985) 21 TAXMAN 432
Calcutta High Court · AIR 1985 Cal 30 : 89 CWN 407
Calcutta High Court · (1985) 44 CTR 123 : (1984) 44 CTR 123 : (1984) 150 ITR 74 : (1985) 20 TAXMAN 401
Calcutta High Court · 88 CWN 1014
Calcutta High Court · (1985) 154 ITR 824
Calcutta High Court · AIR 1984 Cal 355 : (1986) 60 CompCas 413
Calcutta High Court · (1986) 59 CompCas 780 : 88 CWN 1077
Calcutta High Court · AIR 1984 Cal 409
Calcutta High Court · 89 CWN 119