COURT ARCHIVE

Calcutta High Court judgments, 1984

387 judgments · page 6 of 20

High Courts11 Sept 1984Allowed

Indian Explosives Ltd. and Another Vs The State of Bihar and Others

Calcutta High Court · (1986) 62 STC 61

Central Sales Tax Act, 1956 — Section 2, 8Constitution of India, 1950 — Article 133, 136, 226, 32Industries (Development and Regulation) Act, 1951 — Section 18G, 2, 25

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High Courts10 Sept 1984

Ashis Kumar Ghosh Vs Union of India (UOI) and Others

Calcutta High Court · (1985) CriLJ 87

Constitution of India, 1950 — Article 226

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High Courts10 Sept 1984Allowed

Orissa Oil Industry Ltd. Vs Collector of Customs

Calcutta High Court · (1985) 5 ECC 109

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 125

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High Courts05 Sept 1984

Hindusthan Petroleum. Corpn. Ltd. Vs Hukum Chand Rajkumar

Calcutta High Court · 89 CWN 354

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 5 Rule 20West Bengal Premises Tenancy Act, 1956 — Section 17(1)

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High Courts05 Sept 1984Dismissed

Pioneer Protective Glass Fibre P. Ltd. Vs Fibre Glass Pilkington Ltd.

Calcutta High Court · (1986) 60 CompCas 707

Companies Act, 1956 — Section 21, 23, 23(1)

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High Courts05 Sept 1984Dismissed

Sreenivasa Pulvarising Industries Vs Jai Glass and Chemicals Pvt. Ltd.

Calcutta High Court · AIR 1985 Cal 74 : 88 CWN 1070

Civil Procedure Code, 1908 (CPC) — Section 20

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High Courts05 Sept 1984

Registrar, High Court, Original Side Vs Samarendra Nath Bhatta-Charjee and Others

Calcutta High Court · 89 CWN 305

Constitution of India, 1950 — Article 229, 229(2)

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High Courts05 Sept 1984Dismissed

National Insurance Co. Ltd. Vs Mahadeb Kar and Others

Calcutta High Court · 89 CWN 980

Motor Vehicles Act, 1988 — Section 110A

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High Courts04 Sept 1984

Union of India (UOI) and Others Vs Jain Exports Pvt. Ltd. and Another

Calcutta High Court · (1988) 35 ELT 475

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High Courts03 Sept 1984Allowed

Impex International Vs The Collector of Customs and Others

Calcutta High Court · (1985) 4 ECC 60

Customs Act, 1962 — Section 111, 112

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High Courts01 Sept 1984Allowed

State of West Bengal Vs Messrs. A. Mondal

Calcutta High Court · 89 CWN 82

Arbitration Act, 1940 — Section 14, 14(2), 30, 33, 8Constitution of India, 1950 — Article 158

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High Courts30 Aug 1984Allowed

Bimala Sarkar Vs State of West Bengal

Calcutta High Court · 88 CWN 1101

Penal Code, 1860 (IPC) — Section 201, 302

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High Courts28 Aug 1984Dismissed

State of West Bengal Vs Satyanarayan Rice Mill

Calcutta High Court · AIR 1985 Cal 391

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3(4)

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High Courts28 Aug 1984Partly Allowed

State of West Bengal Vs Narayan Patel and Others

Calcutta High Court · AIR 1985 Cal 188

Land Acquisition Act, 1894 — Section 18, 23, 25(1), 54, 9West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 5

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High Courts27 Aug 1984Dismissed

Union of India (UOI) Vs Vishnu Agencies (P) Ltd.

Calcutta High Court · AIR 1985 Cal 150

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123, 5

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High Courts24 Aug 1984Dismissed

State of West Bengal and Others Vs Hind Tea Company (P.) Ltd. and Others

Calcutta High Court · (1984) 57 STC 97

Central Sales Tax Act, 1956 — Section 5Civil Procedure Code, 1908 (CPC) — Section 11, 141Constitution of India, 1950 — Article 13, 19, 226, 286, 31

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High Courts23 Aug 1984Dismissed

New India Assurance Co. Ltd. Vs Central Bank of India and Others

Calcutta High Court · AIR 1985 Cal 76

Arbitration Act, 1940 — Section 2

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High Courts23 Aug 1984Dismissed

Arun Kumar Biswas Vs Dr. D.N. Majumdar

Calcutta High Court · 89 CWN 252

Limitation Act, 1963 — Section 5

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High Courts23 Aug 1984

Amalendu Press and Another Vs State of West Bengal and Others

Calcutta High Court · 89 CWN 640

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High Courts22 Aug 1984

In Re: Ruby International (India) and Others

Calcutta High Court · (1985) 4 ECC 252

Customs Act, 1962 — Section 147, 59

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