High Courts02 Feb 1984
Anal Chowdhury Vs State of West Bengal
Calcutta High Court · (1985) 151 ITR 804
Constitution of India, 1950 — Article 301
COURT ARCHIVE
Calcutta High Court judgments, 1984
387 judgments · page 19 of 20
High Courts02 Feb 1984
Sitaram Biyani and Another Vs Registrar of Companies
Calcutta High Court · (1985) 58 CompCas 870 : 88 CWN 894
Companies Act, 1956 — Section 211(7), 633, 633(1), 633(2)
High Courts02 Feb 1984
Urmila Pyne Vs Amiya Kumar Pyne
Calcutta High Court · 88 CWN 408
Hindu Marriage Act, 1955 — Section 23Hindu Succession Act, 1956 — Section 23Partition Act, 1893 — Section 4
High Courts01 Feb 1984
Lakshmi Narayan Dutta Vs Smt. Mira Rani Dey and Others
Calcutta High Court · (1984) CriLJ 1033
High Courts31 Jan 1984
Sahabali Mondal Vs Morion Bibi and Others
Calcutta High Court · (1984) 01 CAL CK 0013
Civil Procedure Code, 1908 (CPC) — Section 115WEST BENGAL LAND REFORMS ACT, 1955 — Section 5, 8
High Courts30 Jan 1984
Kanu Sharma Vs Shyamapada Sharma and Others
Calcutta High Court · AIR 1984 Cal 149 : 88 CWN 415
Succession Act, 1925 — Section 287, 288
High Courts30 Jan 1984
Commissioner of Income Tax Vs Flender Macneill Gears Ltd.
Calcutta High Court · (1984) 41 CTR 60 : (1984) 150 ITR 83 : (1985) 20 TAXMAN 59
Income Tax Act, 1961 — Section 80I
High Courts30 Jan 1984
Commissioner of Income Tax Vs Shyam Nagar Tin Factory (P.) Ltd.
Calcutta High Court · (1984) 41 CTR 58 : (1984) 150 ITR 617 : (1984) 19 TAXMAN 590
Income Tax Act, 1961 — Section 37(1)
High Courts25 Jan 1984
Samarendra Nath Bose Vs State of West Bengal and Others
Calcutta High Court · 88 CWN 494
Constitution of India, 1950 — Article 12, 14, 226, 32, 356
High Courts20 Jan 1984
Swapan Kumar Gupta Vs Shamshu Nath Mitra
Calcutta High Court · 88 CWN 466
West Bengal Premises Tenancy Act, 1956 — Section 13, 17, 17(1), 17(1), 17(2)
High Courts20 Jan 1984Allowed
S.K. Agarwala and Others Vs E.S.I. Corporation and Others
Calcutta High Court · 89 CWN 646
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Employees State Insurance Act, 1948 — Section 2(17), 46, 83, 85(a), 85BPenal Code, 1860 (IPC) — Section 11, 405, 406
High Courts19 Jan 1984
Commissioner of Income Tax Vs Darjeeling Club Ltd.
Calcutta High Court · (1984) 42 CTR 338 : (1985) 153 ITR 676
Income Tax Act, 1961 — Section 22
High Courts19 Jan 1984Dismissed
Sm. Malati Chakraborty and Others Vs Ganesh Chandra Shyamal and Others
Calcutta High Court · 88 CWN 440
West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(3A), 17, 17(2)
High Courts18 Jan 1984
Santok Singh Vs Ninth Industrial Tribunal and Others
Calcutta High Court · 88 CWN 393
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 27(c), 33A
High Courts17 Jan 1984
Sachin Barick General Enterprises (P.) Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1984) 43 CTR 193 : (1984) 147 ITR 778 : (1985) 20 TAXMAN 356
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 24
High Courts17 Jan 1984Dismissed
Babulal B. Marwari Vs Naharmal Kalyani and Others
Calcutta High Court · 88 CWN 924
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50Constitution of India, 1950 — Article 183
High Courts16 Jan 1984
COMMISSIONER OF Income Tax, WEST BENGAL-VI Vs DINA NATH TîüTHORIA.
Calcutta High Court · (1984) 40 CTR 378 : (1984) 149 ITR 60
Income Tax Act, 1961 — Section 139(1), 139(4), 256(1)
High Courts13 Jan 1984
Controller of Estate Duty Vs Hulaschand Baid
Calcutta High Court · (1984) 41 CTR 362 : (1984) 149 ITR 39 : (1984) 19 TAXMAN 55
Estate Duty Act, 1953 — Section 10
High Courts13 Jan 1984
Surajmull Gouti Vs Controller of Estate Duty
Calcutta High Court · (1985) 153 ITR 629
Estate Duty Act, 1953 — Section 10
High Courts12 Jan 1984
Sailendra Nath Chatterjee Vs The State
Calcutta High Court · (1984) CriLJ 1036
Penal Code, 1860 (IPC) — Section 406